Showing 37981 - 37995 of 41947 judgements
20 February 1969
Supreme Court
7 pages
KARAM CHAND THAPAR & BROS. (P) LTD. Vs COMMISSIONER OF INCOME-TAX, (CENTRAL)CALCUTTA

Case number: Appeal (civil) 1594-1595 of 1968

19 February 1969
Supreme Court
6 pages
RANI BAI Vs SHRI YADUNANDAN RAM & ANR.

Case number: Appeal (civil) 532 of 1966

19 February 1969
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD Vs A. DHARMA REDDY, MORTHAD

Case number: Appeal (civil) 1057 of 1966

19 February 1969
Supreme Court
8 pages
PRAGA TOOLS CORPORATION Vs SHRI C. A. IMANUAL & ORS.

Case number: Appeal (civil) 612 of 1966

19 February 1969
Supreme Court
11 pages
NEW SAVAN SUGAR & GUR REFINING CO. LTD. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA

Case number: Appeal (civil) 1593 of 1968

19 February 1969
Supreme Court
8 pages
SUKHRAM SINGH AND ANOTHER Vs SMT. HARBHEJI

Case number: Appeal (civil) 666 of 1966

18 February 1969
Supreme Court
9 pages
YOGENDRA NATH NASKAR Vs COMMISSIONER OF INCOME-TAX, CALCUTTA

Case number: Appeal (civil) 690 of 1968

18 February 1969
Supreme Court
6 pages
HINDUSTAN STEEL LTD. Vs M/S. DALIP CONSTRUCTION COMPANY

Case number: Appeal (civil) 2425 of 1968

17 February 1969
Supreme Court
6 pages
R. OBLISWAMI NAIDU Vs ADDL. STATE TRANSPORT APPELLATE TRIBUNAL,MADRAS & ORS.

Case number: Appeal (civil) 1426 of 1968

14 February 1969
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs ALLAHABAD BANK LIMITED

Case number: Appeal (civil) 701 of 1968

14 February 1969
Supreme Court
6 pages
V.D. M. R. M. M. R. M. MUTHIAH CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1457 of 1968

14 February 1969
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, KERALA Vs M/S. MANICK SONS

Case number: Appeal (civil) 2459 of 1966

13 February 1969
Supreme Court
9 pages
MALINI AYYAPPA NAICKER (NOW DEAD) THROUGH L.R. ETC. ETC. Vs SETH MANGHRAJ UDHAVDAS FIRM BY MANAGING PARTNER CHATHURBH

Case number: Appeal (civil) 845 of 1968

13 February 1969
Supreme Court
7 pages
PATEL BHUDER MAVJI ETC. Vs JAT MAMDAJI KALAJI (DECEASED) THROUGH L. Rs.JAT SAHEB KHAN

Case number: Appeal (civil) 123 of 1966

13 February 1969
Supreme Court
8 pages
STATE BANK OF INDIA Vs GHAMANDI RAM (DEAD) THROUGH SHRI GURBAX RAI

Case number: Appeal (civil) 449 of 1966