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20 February 1969
Supreme Court 7 pages KARAM CHAND THAPAR & BROS. (P) LTD. Vs COMMISSIONER OF INCOME-TAX, (CENTRAL)CALCUTTA
Case number: Appeal (civil) 1594-1595 of 1968 |
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19 February 1969
Supreme Court 6 pages RANI BAI Vs SHRI YADUNANDAN RAM & ANR.
Case number: Appeal (civil) 532 of 1966 |
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19 February 1969
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD Vs A. DHARMA REDDY, MORTHAD
Case number: Appeal (civil) 1057 of 1966 |
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19 February 1969
Supreme Court 8 pages PRAGA TOOLS CORPORATION Vs SHRI C. A. IMANUAL & ORS.
Case number: Appeal (civil) 612 of 1966 |
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19 February 1969
Supreme Court 11 pages NEW SAVAN SUGAR & GUR REFINING CO. LTD. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 1593 of 1968 |
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19 February 1969
Supreme Court 8 pages SUKHRAM SINGH AND ANOTHER Vs SMT. HARBHEJI
Case number: Appeal (civil) 666 of 1966 |
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18 February 1969
Supreme Court 9 pages YOGENDRA NATH NASKAR Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 690 of 1968 |
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18 February 1969
Supreme Court 6 pages HINDUSTAN STEEL LTD. Vs M/S. DALIP CONSTRUCTION COMPANY
Case number: Appeal (civil) 2425 of 1968 |
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17 February 1969
Supreme Court 6 pages R. OBLISWAMI NAIDU Vs ADDL. STATE TRANSPORT APPELLATE TRIBUNAL,MADRAS & ORS.
Case number: Appeal (civil) 1426 of 1968 |
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14 February 1969
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs ALLAHABAD BANK LIMITED
Case number: Appeal (civil) 701 of 1968 |
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14 February 1969
Supreme Court 6 pages V.D. M. R. M. M. R. M. MUTHIAH CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 1457 of 1968 |
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14 February 1969
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, KERALA Vs M/S. MANICK SONS
Case number: Appeal (civil) 2459 of 1966 |
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13 February 1969
Supreme Court 9 pages MALINI AYYAPPA NAICKER (NOW DEAD) THROUGH L.R. ETC. ETC. Vs SETH MANGHRAJ UDHAVDAS FIRM BY MANAGING PARTNER CHATHURBH
Case number: Appeal (civil) 845 of 1968 |
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13 February 1969
Supreme Court 7 pages PATEL BHUDER MAVJI ETC. Vs JAT MAMDAJI KALAJI (DECEASED) THROUGH L. Rs.JAT SAHEB KHAN
Case number: Appeal (civil) 123 of 1966 |
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13 February 1969
Supreme Court 8 pages STATE BANK OF INDIA Vs GHAMANDI RAM (DEAD) THROUGH SHRI GURBAX RAI
Case number: Appeal (civil) 449 of 1966 |