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30 October 1969
Supreme Court 4 pages CHOUDHRY JAWAHARLAL & ORS. Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 97 of 1966 |
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30 October 1969
Supreme Court 5 pages STATE OF HARYANA Vs MOHAN LAL & ORS.
Case number: Appeal (civil) 1121 of 1966 |
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30 October 1969
Supreme Court 4 pages STATE OF UTTAR PRADESH Vs SATYA NARAIN PRASAD
Case number: Appeal (civil) 1177 of 1966 |
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29 October 1969
Supreme Court 14 pages STATE OF BIHAR Vs K. K. MISRA & ORS.
Bench: SHAH, J.C.,SHELAT, J.M.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,RAY, A.N. |
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29 October 1969
Supreme Court 3 pages SHANKAR PRAHLAD DESHPANDE & ORS. Vs SETH GENDALAL MOTILAL PATNI & ORS.
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29 October 1969
Supreme Court 5 pages NARAYANIBAI Vs STATE OF MAHARASHTRA & ORS.
Bench: J.C. SHAH,J.M. SHELAT,C.A. VAIDIALINGAM,K.S. HEGDE,A.N. RAY |
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29 October 1969
Supreme Court 21 pages COFFEE BOARD, BANGALORE Vs JOINT COMMERCIAL TAX OFFICER, MADRAS & ANR.
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,MITTER, G.K.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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28 October 1969
Supreme Court 0 pages Shri Mulchand Odhavji Vs Rajkot Borough Municipality
Bench: J.C. SHAH,J.M. SHELAT,C.A. VAIDYIALINGAM,K.S. HEGDE,A.N. RAY |
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28 October 1969
Supreme Court 17 pages SHREE HANUMAN COTTON MILLS & ORS. Vs TATA AIR-CRAFT LTD.
Case number: Appeal (civil) 1122 of 1966 |
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28 October 1969
Supreme Court 6 pages SUDHIR KUMAR & ORS. Vs BALDEV KRISHNA THAPAR & ORS.
Case number: Appeal (civil) 1122 of 1966 |
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28 October 1969
Supreme Court 22 pages RAJAH VELUGOTI KUMARA KRISHNA YACHENDRAVARU & ORS. Vs RAJAH VELUGOTI SARVAGNA KUMARA KRISHNAYACHENDRA VARU & ORS
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28 October 1969
Supreme Court 30 pages V/O TRACTOR EXPORT, MOSCOW Vs M/S. TARAPORE & COMPANY & ANR.
Case number: Appeal (civil) 1208 of 1969 |
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28 October 1969
Supreme Court 6 pages GANNON DUNKERLEY & CO. LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 2584 of 1966 |
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28 October 1969
Supreme Court 7 pages TRAVANCORE RAYON LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 2252 of 1966 |
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28 October 1969
Supreme Court 5 pages A. K. K. NAMBIAR Vs UNION OF INDIA & ANR.
Bench: SHAH, J.C.,SHELAT, J.M.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,RAY, A.N. |