Judgements

STATE OF PUNJAB Vs SANT SINGH KANWARJIT SINGH

Case number: Appeal (civil) 2159 of 1966

COMMISSIONER OF INCOME-TAX, MADRAS Vs RN. AR. AR. VEERAPPA CHETTIAR

SAYED REHMANMIYA MUSTAFAMIYA & OTHERS Vs THE STATE OF GUJARAT & OTHERS

Case number: Appeal (civil) 2468 of 1966

JASODABAI & SMT. RAMCHANDRABAI Vs THE STATE OF MAHARASHTRA & ANR.

Bench: HIDAYATULLAH, M. (CJ),GROVER, A.N.,RAY, A.N.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1554 of 1966

M.C. AGARWAL & ANR. Vs STATE OF RAJASTHAN & ORS.

Bench: M. HIDAYATULLAH (CJ),A.N. GROVER,A.N. RAY,P.J. REDDY,I.D. DUA
Case number: Writ Petition (civil) 83 of 1968

K.M. VISWANATHA PILLAI Vs K.M. SHANMUGHAM PILLAI

NARENDRAJIT SINGH ANR. Vs STATE OF U.P. & ANR.

Case number: Appeal (civil) 1192 of 1967

GENERAL MANAGER, EASTERN RAILWAY ANDANOTHER. Vs JAWALA PRASAD SINGH

Case number: Appeal (civil) 1186 of 1967

BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION, U.P. & OTHE Vs KUMARI CHITTRA SRIVASTAVA & OTHERS

Case number: Appeal (civil) 2419 of 1966

JAIN BROS. & OTHERS Vs THE UNION OF INDIA & OTHERS

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 1593 of 1969

RAM KIRPAL BHAGAT & ORS. Vs STATE OF BIHAR

Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,MITTER, G.K.,RAY, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (crl.) 182 of 1966

SHRI M.L. JAGGI Vs 1996-01-02

Case number: Appeal (civil) 1540 of 1996

JAYANARAYAN SUKUL Vs STATE OF WEST BENGAL

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N.
Case number: Writ Petition (Civil) 258 of 1969

JAI CHAND SAWHNEY Vs UNION OF INDIA

KIDAR NATH Vs MANGAT RAI & ORS.