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21 January 1970
Supreme Court 5 pages J. S. BAJAJ & ORS. Vs ARJANDAS DAYARAM VACHHANI & ORS.
Case number: Appeal (civil) 1178 of 1966 |
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19 January 1970
Supreme Court 14 pages GOTTIPULLA VENKATA SIVA SUBRAYANAM & ORS. Vs STATE OF ANDHRA PRADESH & ANR.
Case number: Appeal (crl.) 75 of 1967 |
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15 January 1970
Supreme Court 7 pages PILOO DHUNJISHAW SIDHWA Vs MUNICIPAL CORPORATION OF THE CITY OF POONA,
Case number: Appeal (civil) 19 of 1967 |
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15 January 1970
Supreme Court 5 pages NATIONAL COAL DEVELOPMENT CORPORATION Vs MANMOHAN MATHUR
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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15 January 1970
Supreme Court 22 pages TWYFORD TEA CO. LTD. AND ANOTHER Vs THE STATE OF KERALA AND ANOTHER
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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09 January 1970
Supreme Court 12 pages WESTERN INDIA MATCH CO. LTD. Vs WESTERN INDIA MATCH CO. WORKERS UNION & ORS.
Case number: Appeal (civil) 1914 of 1968 |
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19 December 1969
Supreme Court 6 pages S. L. AGARWAL Vs GENERAL MANAGER, HINDUSTAN STEEL LTD.
Bench: HIDAYATULLAH, M. (CJ),GROVER, A.N.,RAY, A.N.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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18 December 1969
Supreme Court 3 pages SUDHIR KUMAR SAHA Vs COMMISSIONER OF POLICE, CALCUTTA & ANR.
Case number: Writ Petition (Civil) 378 of 1969 |
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18 December 1969
Supreme Court 6 pages CHANDRA PRAKASH AGARWAL Vs CHATURBHUJ DAS PARIKH & ORS.
Bench: SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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18 December 1969
Supreme Court 10 pages HINDUSTAN STEELS LTD., ROURKELA Vs A. K. ROY & ORS.
Case number: Appeal (civil) 2127 of 1969 |
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18 December 1969
Supreme Court 7 pages HARI VISHNU KAMATH Vs GOPAL SWARUP PATHAK
Bench: SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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16 December 1969
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs M/S. BINODIRAM BALCHAND, INDORE
Case number: Appeal (civil) 27 of 1969 |
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16 December 1969
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs LADY KANCHANBAI
Case number: Appeal (civil) 19 of 1969 |
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09 December 1969
Supreme Court 4 pages SIDRAMAPPA Vs RAJASHETTY AND ORS.
Case number: Appeal (civil) 1953 of 1969 |
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09 December 1969
Supreme Court 5 pages BENGAL ENAMEL WORKS LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 2143 of 1968 |