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12 February 1970
Supreme Court 5 pages KHUSHAL KHEMGAR SHAH & ORS. Vs KHORSHED BANU DADIBA BOATWALLA AND ANR.
Case number: Appeal (civil) 1201 of 1966 |
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12 February 1970
Supreme Court 8 pages JOINT COMMERCIAL TAX OFFICER, HARBOUR DIV. II MADRAS Vs YOUNG MEN'S INDIAN ASSOCIATION (REG.) MADRAS & ORS.
Case number: Appeal (civil) 1724 of 1967 |
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12 February 1970
Supreme Court 15 pages DEV KANTA BAROOAH Vs GOLOK CHANDRA BARUAH & ORS.
Case number: Appeal (civil) 1701 of 1968 |
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10 February 1970
Supreme Court 108 pages RUSTOM CAVASJEE COOPER Vs UNION OF INDIA
Bench: SHAH, J.C. & SIKRI, S.M.,SHELAT, J.M. & BHARGAVA, VISHISHTHA,MITTER, G.K. & VAIDYIALINGAM, C.A.,HEGDE, K.S. & GROVER, A.N.,RAY, A.N. & REDDY, P.J. & DUA, I.D. |
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09 February 1970
Supreme Court 5 pages GOVINDA KADTUJI KADAM & ORS. Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 188 of 1969 |
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06 February 1970
Supreme Court 8 pages M. D. SHUKLA & ORS. Vs STATE OF GUJARAT & ORS.
Case number: Appeal (civil) 458 of 1969 |
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05 February 1970
Supreme Court 6 pages DISTRICT COLLECTOR OF HYDERABAD & ORS. Vs M/S. IBRAHIM & CO. ETC.
Case number: Appeal (civil) 1285 of 1966 |
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05 February 1970
Supreme Court 9 pages A. SANJEEVI NAIDU ETC. ETC. Vs STATE OF MADRAS AND ANR.
Bench: HEGDE,K.S. |
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03 February 1970
Supreme Court 3 pages K. A. NATARAJAN ETC. Vs M. NAINA MOHD. & ORS. ETC.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,RAY, A.N.,DUA, I.D. |
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03 February 1970
Supreme Court 4 pages GOPI & ORS. Vs STATE OF U.P.
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02 February 1970
Supreme Court 11 pages CHAMPA KUMARI SINGHI & ORS. Vs THE MEMBER BOARD OF REVENUE, WEST BENGALAND OTHERS
Case number: Appeal (civil) 564 of 1968 |
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02 February 1970
Supreme Court 0 pages GANGA RAM & ORS. Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 124 of 1967 |
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30 January 1970
Supreme Court 9 pages ASHOKA MARKETING LTD. Vs STATE OF BIHAR AND ANR.
Case number: Appeal (civil) 2004 of 1966 |
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29 January 1970
Supreme Court 6 pages V. P. GINDRONIYA Vs STATE OF MADHYA PRADESH & ORS.
Case number: Appeal (civil) 990 of 1967 |
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23 January 1970
Supreme Court 3 pages BECKER GRAY & CO. (1930) LTD. & ORS. Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 1178 of 1967 |