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20 July 1970
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs SIR HUKUMCHAND MANNALAL & CO.
Case number: Appeal (civil) 1774 of 1969 |
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07 July 1970
Supreme Court 8 pages ANWAR Vs THE STATE OF J. & K.
Case number: Writ Petition (Civil) 131 of 1970 |
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26 May 1970
Supreme Court 7 pages LUKA MATHAI (DEAD) BY LEGAL REPRESENTATIVE Vs NEELAKANTA IYER SUBRAMONIA IYER
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26 May 1970
Supreme Court 3 pages PIONEER PAPER BOX FACTORY Vs SMT. THAKURDEVI SHRINIWAS
Case number: Appeal (civil) 36 of 1968 |
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08 May 1970
Supreme Court 8 pages SHESHANNA BHUMANNA YADAV Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 225 of 1969 |
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08 May 1970
Supreme Court 4 pages TEJ KIRAN JAIN AND OTHERS Vs N. SANJIVA REDDY AND OTHERS
Case number: Appeal (civil) 2572 of 1969 |
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07 May 1970
Supreme Court 11 pages TAPINDER SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 244 of 1969 |
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07 May 1970
Supreme Court 11 pages CHETKAR JHA Vs VISWANATH PRASAD VERMA & ORS.
Case number: Appeal (civil) 2221 of 1966 |
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07 May 1970
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX Vs JAWAHAR LAL RASTOGI
Case number: Appeal (civil) 16 of 1970 |
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06 May 1970
Supreme Court 15 pages BUDHSEN Vs STATE OF U.P.
Case number: Appeal (crl.) 199 of 1969 |
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06 May 1970
Supreme Court 15 pages MYLAPORE HINDU PERMANANT LTD. MADRAS Vs K. S. SUBRAMANIA IYER
Case number: Appeal (civil) 596 of 1967 |
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06 May 1970
Supreme Court 6 pages INDIA MACHINERY STORES (P) LTD. Vs COMMISSIONER OF INCOME-TAX, BIHAR
Case number: Appeal (civil) 376 of 1967 |
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05 May 1970
Supreme Court 4 pages RAJA YUVRAJ DUTT SINGH Vs THE DEPUTY COMMISSIONER, KHERI ORS.
Case number: Appeal (civil) 743 of 1968 |
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05 May 1970
Supreme Court 7 pages GOLI ESWARIAH Vs COMMISSIONER OF GlFT TAX, ANDHRA PRADESH
Case number: Appeal (civil) 695 of 1968 |
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05 May 1970
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL II Vs RAJASTHAN MINES LTD., CALCUTTA
Case number: Appeal (civil) 1627 of 1968 |