Showing 37546 - 37560 of 41947 judgements
20 July 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs SIR HUKUMCHAND MANNALAL & CO.

Case number: Appeal (civil) 1774 of 1969

07 July 1970
Supreme Court
8 pages
ANWAR Vs THE STATE OF J. & K.

Case number: Writ Petition (Civil) 131 of 1970

26 May 1970
Supreme Court
7 pages
LUKA MATHAI (DEAD) BY LEGAL REPRESENTATIVE Vs NEELAKANTA IYER SUBRAMONIA IYER

26 May 1970
Supreme Court
3 pages
PIONEER PAPER BOX FACTORY Vs SMT. THAKURDEVI SHRINIWAS

Case number: Appeal (civil) 36 of 1968

08 May 1970
Supreme Court
8 pages
SHESHANNA BHUMANNA YADAV Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 225 of 1969

08 May 1970
Supreme Court
4 pages
TEJ KIRAN JAIN AND OTHERS Vs N. SANJIVA REDDY AND OTHERS

Case number: Appeal (civil) 2572 of 1969

07 May 1970
Supreme Court
11 pages
TAPINDER SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 244 of 1969

07 May 1970
Supreme Court
11 pages
CHETKAR JHA Vs VISWANATH PRASAD VERMA & ORS.

Case number: Appeal (civil) 2221 of 1966

07 May 1970
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX Vs JAWAHAR LAL RASTOGI

Case number: Appeal (civil) 16 of 1970

06 May 1970
Supreme Court
15 pages
BUDHSEN Vs STATE OF U.P.

Case number: Appeal (crl.) 199 of 1969

06 May 1970
Supreme Court
15 pages
MYLAPORE HINDU PERMANANT LTD. MADRAS Vs K. S. SUBRAMANIA IYER

Case number: Appeal (civil) 596 of 1967

06 May 1970
Supreme Court
6 pages
INDIA MACHINERY STORES (P) LTD. Vs COMMISSIONER OF INCOME-TAX, BIHAR

Case number: Appeal (civil) 376 of 1967

05 May 1970
Supreme Court
4 pages
RAJA YUVRAJ DUTT SINGH Vs THE DEPUTY COMMISSIONER, KHERI ORS.

Case number: Appeal (civil) 743 of 1968

05 May 1970
Supreme Court
7 pages
GOLI ESWARIAH Vs COMMISSIONER OF GlFT TAX, ANDHRA PRADESH

Case number: Appeal (civil) 695 of 1968

05 May 1970
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL II Vs RAJASTHAN MINES LTD., CALCUTTA

Case number: Appeal (civil) 1627 of 1968