Judgements

ABDUL GHANI Vs STATE OF JAMMU & KASHMIR

Bench: BHARGAVA,VISHISHTHA
Case number: Writ Petition (Civil) 384 of 1970

PRABHAKAR SHANKAR DHURI Vs SH. S.G. PRADHAN & ORS.

Bench: J.C. Shah CJ,G.K. Mitter,K.S. Hegde,A.N. Grover,A.N. Ray
Case number: Writ Petition (civil) 514 of 1970

RATANLAL Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 135 of 1968

SMT. JATAN GOLCHA Vs M/S GOLCHA PROPERTIES (P) LTD.

Case number: Appeal (civil) 1104 of 1970

C. R. BANSI Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 83 of 1965

SUNIL KUMAR ROY Vs M/S. BHOWRA KANKANEE COLLIERIES LTD. & ORS.

Case number: Appeal (civil) 2428 of 1966

H. H. MAHARAJADHIRAJA MADHAV RAO JIWAJI RAOSCINDIA BAHAD Vs UNION OF INDIA

Bench: HIDAYATULLAH, M. (CJ) & SHAH, J.C.,SIKRI, S.M. & SHELAT, J.M.,BHARGAVA, VISHISHTHA & MITTER, G.K.,VAIDYIALINGAM, C.A. & HEGDE, K.S.,GROVER, A.N. & RAY, A.N. & DUA, I.D.
Case number: Writ Petition (Civil) 376 of 1970

MOWU Vs SUPERINTENDENT SPECIAL JAIL NOWGONG ASSAM & ORS.

Bench: M. Hidayatullah CJ,J.M. Shelat,G.K. Mitter,C.A. Vaidialingam,A.N.
Case number: Writ Petition (civil) 316 of 1970

SURATH CHANDRA CHAKRABARTY Vs STATE OF WEST BENGAL

Case number: Appeal (civil) 1258 of 1966

JADUNATH SINGH & ANR. Vs STATE OF U.P.

Case number: Appeal (crl.) 55 of 1970

TARACHAND Vs SUPERINTENDENT OF CENTRAL EXCISE, BOMBAY.

Case number: Appeal (civil) 76 of 1968

APPAR APAR SINGH Vs THE STATE OF PUNJAB AND OTHERS,

KAKINADA ANNADANA SAMAJAM ETC. Vs COMMISSIONER OF HINDU RELIGIOUS & CHARITABLEENDOWMENTS, HY

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 1249 of 1970

CHINTA LINGAM & ORS. Vs GOVERNMENT OF INDIA & ORS.

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Writ Petition (Civil) 212 of 1969

JOGINDER SINGH Vs STATE OF HIMACHAL PRADESH

Case number: Appeal (crl.) 34 of 1969