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27 October 1970
Supreme Court 5 pages UNION OF INDIA Vs M/S. SOHANLAL SAMPATLAL
Case number: Appeal (civil) 2223 of 1966 |
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26 October 1970
Supreme Court 5 pages MUNICIPAL BOARD, NAINITAL & ANR. Vs BRIJ MOHAN CHANDRA &
Case number: Appeal (crl.) 134 of 1968 |
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23 October 1970
Supreme Court 7 pages GANGAPPA GURUPADAPPA GUGWAD GULBARGA Vs RACHAWWA,WIDOW OF LOCHANAPPA GUGWAD &ORS.
Case number: Appeal (civil) 1732 of 1966 |
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23 October 1970
Supreme Court 4 pages STATE OF ASSAM & ANR. Vs DAKSHA PRASAD DEKA & ORS.
Case number: Appeal (civil) 2265 of 1966 |
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23 October 1970
Supreme Court 5 pages ADDL. COLLECTOR OF CUSTOMS, CALCUTTA & ORS. Vs BEST & COMPANY
Bench: SHAH,J.C. |
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20 October 1970
Supreme Court 5 pages KULBHUSHAN KUMAR Vs RAJ KUMARI & ANR.
Case number: Appeal (civil) 2564 of 1966 |
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19 October 1970
Supreme Court 10 pages UNION OF INDIA Vs ALLIED INTERNATIONAL PRODUCTS LTD. & ANR.
Case number: Appeal (civil) 1772 of 1970 |
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19 October 1970
Supreme Court 4 pages BHAGWANT PUNDALIK & ANR. Vs KISHAN GANPAT BHARASKAL & ORS.
Case number: Appeal (civil) 1409 of 1966 |
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16 October 1970
Supreme Court 6 pages BIHAR STATE BOARD OF RELIGIOUS TRUST Vs PALAT LALL AND ANOTHER
Case number: Appeal (civil) 800 of 1967 |
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16 October 1970
Supreme Court 4 pages CHANNABASAPPA BASAPPA HAPPALI Vs STATE OF MYSORE
Case number: Appeal (civil) 485 of 1967 |
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16 October 1970
Supreme Court 14 pages LAKSHMIRATAN COTTON MILLS CO. LTD. Vs ALUMINIUM CORPORATION OF INDIA LTD.
Case number: Appeal (civil) 116 of 1967 |
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16 October 1970
Supreme Court 4 pages GOPAL PRASAD SINHA Vs STATE OF BIHAR
Case number: Appeal (crl.) 212 of 1967 |
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16 October 1970
Supreme Court 4 pages BHAGWAN DAS (DEAD) BY LRS. & ORS. Vs CHET RAM
Bench: GROVER,A.N. |
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15 October 1970
Supreme Court 7 pages PAMPAKAVI RAYAPPA BELAGALI Vs B. D. JATTI & OTHERS
Case number: Appeal (civil) 2394 of 1968 |
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14 October 1970
Supreme Court 7 pages RANI & ANR. Vs SANTA BALA DEBNATH & ORS.
Case number: Appeal (civil) 1943 of 1966 |