Showing 37456 - 37470 of 41947 judgements
27 October 1970
Supreme Court
5 pages
UNION OF INDIA Vs M/S. SOHANLAL SAMPATLAL

Case number: Appeal (civil) 2223 of 1966

26 October 1970
Supreme Court
5 pages
MUNICIPAL BOARD, NAINITAL & ANR. Vs BRIJ MOHAN CHANDRA &

Case number: Appeal (crl.) 134 of 1968

23 October 1970
Supreme Court
7 pages
GANGAPPA GURUPADAPPA GUGWAD GULBARGA Vs RACHAWWA,WIDOW OF LOCHANAPPA GUGWAD &ORS.

Case number: Appeal (civil) 1732 of 1966

23 October 1970
Supreme Court
4 pages
STATE OF ASSAM & ANR. Vs DAKSHA PRASAD DEKA & ORS.

Case number: Appeal (civil) 2265 of 1966

23 October 1970
Supreme Court
5 pages
ADDL. COLLECTOR OF CUSTOMS, CALCUTTA & ORS. Vs BEST & COMPANY

Bench: SHAH,J.C.
Case number: Appeal Civil 2003 of 1966

20 October 1970
Supreme Court
5 pages
KULBHUSHAN KUMAR Vs RAJ KUMARI & ANR.

Case number: Appeal (civil) 2564 of 1966

19 October 1970
Supreme Court
10 pages
UNION OF INDIA Vs ALLIED INTERNATIONAL PRODUCTS LTD. & ANR.

Case number: Appeal (civil) 1772 of 1970

19 October 1970
Supreme Court
4 pages
BHAGWANT PUNDALIK & ANR. Vs KISHAN GANPAT BHARASKAL & ORS.

Case number: Appeal (civil) 1409 of 1966

16 October 1970
Supreme Court
6 pages
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs PALAT LALL AND ANOTHER

Case number: Appeal (civil) 800 of 1967

16 October 1970
Supreme Court
4 pages
CHANNABASAPPA BASAPPA HAPPALI Vs STATE OF MYSORE

Case number: Appeal (civil) 485 of 1967

16 October 1970
Supreme Court
14 pages
LAKSHMIRATAN COTTON MILLS CO. LTD. Vs ALUMINIUM CORPORATION OF INDIA LTD.

Case number: Appeal (civil) 116 of 1967

16 October 1970
Supreme Court
4 pages
GOPAL PRASAD SINHA Vs STATE OF BIHAR

Case number: Appeal (crl.) 212 of 1967

16 October 1970
Supreme Court
4 pages
BHAGWAN DAS (DEAD) BY LRS. & ORS. Vs CHET RAM

Bench: GROVER,A.N.
Case number: Appeal Civil 192 of 1970

15 October 1970
Supreme Court
7 pages
PAMPAKAVI RAYAPPA BELAGALI Vs B. D. JATTI & OTHERS

Case number: Appeal (civil) 2394 of 1968

14 October 1970
Supreme Court
7 pages
RANI & ANR. Vs SANTA BALA DEBNATH & ORS.

Case number: Appeal (civil) 1943 of 1966