Showing 37441 - 37455 of 41947 judgements
27 November 1970
Supreme Court
0 pages
Dr. M.C. SULKUNTE Vs STATE OF MYSORE

Bench: J.C. SHAH,G.K. MITTER,K.S. HEGDE,A.N. GROVER,A.N. RAY
Case number: Appeal (crl.) 25(N) of 1967

27 November 1970
Supreme Court
7 pages
STATE OF BIHAR & ANR. Vs TATA ENGINEERING & LOCOMOTIVE CO. LTD.

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 2402 of 1966

26 November 1970
Supreme Court
11 pages
UGAMSINGH & MISHRIMAL Vs KESRIMAL & ORS,

Case number: Appeal (civil) 158 of 1967

24 November 1970
Supreme Court
8 pages
A. LAKSHMANARAO Vs JUDICIAL MAGISTRATE, 1ST CLASS, PARVATIPURAM & ORS.

Bench: DUA,I.D.
Case number: Writ Petition (Civil) 513 of 1970

24 November 1970
Supreme Court
4 pages
STATE OF MYSORE Vs H. PAPANNA GOWDA & ANR. ETC.

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 1868 of 1969

23 November 1970
Supreme Court
4 pages
THE CHECK POST OFFICER & ORS. Vs K. P. ABDULLA BROS.

Bench: SIKRI, S.M.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 2012 of 1969

19 November 1970
Supreme Court
8 pages
ESTATE OF LATE, RANGALAL JAJODIA Vs COMMISSIONER OF INCOME-TAX MADRAS

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 2332 of 1966

18 November 1970
Supreme Court
7 pages
STATE OF MYSORE & ORS. Vs M/S. D. CAWASJI & CO. AND ORS.

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 179 of 1969

18 November 1970
Supreme Court
8 pages
KHAJAMIAN WAKF ESTATES ETC. Vs STATE OF MADRAS & ANR.

Bench: SHAH, J.C.,MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 2480 of 1966

12 November 1970
Supreme Court
26 pages
BURMAH SHELL OIL STORAGE & DISTRIBUTION COOF INDIA Vs BURMAH SHELL MANAGEMENT STAFF ASSOCIATION& ORS.

Case number: Appeal (civil) 1477 of 1970

06 November 1970
Supreme Court
6 pages
MEGNA MILLS CO. LTD. Vs ASHOKA MARKETING CO.

Case number: Appeal (civil) 2012 of 1966

28 October 1970
Supreme Court
0 pages
S.A. DANGE Vs STATE OF U.P. AND OTHERS

Bench: M. HIDAYATULLAH CJ,J.M. SHELAT,G.K. MITTER,C.A. VAIDIALINGAM,A.N.
Case number: Writ Petition (civil) 312 of 1970

28 October 1970
Supreme Court
0 pages
R.K. GARG Vs SUPERINTENDENT DISTRICT JAIL SAHARANPUR & ORS.

Bench: M. Hidayatullah CJ,J.M. Shelat,G.K. Mitter,C.A. Vaidialingam,A.N.
Case number: Writ Petition (civil) 319 of 1970

28 October 1970
Supreme Court
8 pages
MADHU LIMAYE & ANR. Vs VED MURTI & ORS.

Bench: M. HIDAYATULLAH, CJ,J.M. SHELAT,G.K. MITTER,C.A. VAIDIALINGAM,A.N. RAY

28 October 1970
Supreme Court
26 pages
MADHU LIMAYE Vs SUB-DIVISIONAL MAGISTRATE, MONGHYR & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. & VAIDYIALINGAM, C.A.,RAY, A.N. & DUA, I.D.
Case number: Writ Petition (Civil) 77 of 1970