Showing 37381 - 37395 of 41947 judgements
02 February 1971
Supreme Court
9 pages
ALLOY STEEL PROJECT Vs THE WORKMEN

01 February 1971
Supreme Court
7 pages
G. MARULASIDDAIAH Vs T. G. SIDDAPPARADHYA & ORS.

Case number: Appeal (civil) 2241 of 1970

01 February 1971
Supreme Court
12 pages
MUNICIPAL CORPORATION OF DELHI Vs SHIV SHANKAR

Case number: Appeal (crl.) 151 of 1966

29 January 1971
Supreme Court
3 pages
MADHAORAO & OTHERS Vs STATE OF MAHARASHTRA

Case number: Appeal (civil) 1728 of 1967

29 January 1971
Supreme Court
12 pages
JUPUDI KESAVA RAO Vs PULAVARTHI VENKATA SUBBARAO AND OTHERS.

Case number: Appeal (civil) 2535 of 1966

28 January 1971
Supreme Court
7 pages
MANGALA KUNHIMINA UMMA & ORS. Vs PUTHIVAVEOTTIL PARU AMMA & ORS.

Case number: Appeal (civil) 980 of 1967

28 January 1971
Supreme Court
8 pages
RAM JANKI DEVI & ANR. Vs M/S. JUGGILAL KAMLAPAT

Case number: Appeal (civil) 2151 of 1966

28 January 1971
Supreme Court
14 pages
UNION OF INDIA Vs TARACHAND GUPTA & BROS.

Case number: Appeal (civil) 344 of 1967

27 January 1971
Supreme Court
6 pages
GURDEV SINGH Vs STATE OF PUNJAB

Case number: Appeal (civil) 1018 of 1967

27 January 1971
Supreme Court
4 pages
VIVIAN RODRICK Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 137 of 1970

22 January 1971
Supreme Court
13 pages
N.B. SANJANA, ASSISTANT COLLECTOR OF CENTRAL EXCISE, BOMBA Vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD.

Case number: Appeal (civil) 1467 of 1967

22 January 1971
Supreme Court
19 pages
BHANU KUMAR SHASTRI Vs MOHAN LAL SUKHADIA & ORS.

Bench: RAY,A.N.
Case number: Appeal Civil 1515 of 1968

21 January 1971
Supreme Court
19 pages
UNION OF INDIA Vs JYOTI PRAKASH MITTER

Case number: Appeal (civil) 52 of 1968

21 January 1971
Supreme Court
4 pages
BASUDEV HAZRA Vs MATIAR-RAHAMAN MANDAL

Case number: Appeal (crl.) 171 of 1968

21 January 1971
Supreme Court
8 pages
PURAN LAL SAH Vs STATE OF U.P.

Case number: Appeal (civil) 1687 of 1966