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02 February 1971
Supreme Court 9 pages ALLOY STEEL PROJECT Vs THE WORKMEN
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01 February 1971
Supreme Court 7 pages G. MARULASIDDAIAH Vs T. G. SIDDAPPARADHYA & ORS.
Case number: Appeal (civil) 2241 of 1970 |
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01 February 1971
Supreme Court 12 pages MUNICIPAL CORPORATION OF DELHI Vs SHIV SHANKAR
Case number: Appeal (crl.) 151 of 1966 |
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29 January 1971
Supreme Court 3 pages MADHAORAO & OTHERS Vs STATE OF MAHARASHTRA
Case number: Appeal (civil) 1728 of 1967 |
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29 January 1971
Supreme Court 12 pages JUPUDI KESAVA RAO Vs PULAVARTHI VENKATA SUBBARAO AND OTHERS.
Case number: Appeal (civil) 2535 of 1966 |
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28 January 1971
Supreme Court 7 pages MANGALA KUNHIMINA UMMA & ORS. Vs PUTHIVAVEOTTIL PARU AMMA & ORS.
Case number: Appeal (civil) 980 of 1967 |
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28 January 1971
Supreme Court 8 pages RAM JANKI DEVI & ANR. Vs M/S. JUGGILAL KAMLAPAT
Case number: Appeal (civil) 2151 of 1966 |
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28 January 1971
Supreme Court 14 pages UNION OF INDIA Vs TARACHAND GUPTA & BROS.
Case number: Appeal (civil) 344 of 1967 |
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27 January 1971
Supreme Court 6 pages GURDEV SINGH Vs STATE OF PUNJAB
Case number: Appeal (civil) 1018 of 1967 |
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27 January 1971
Supreme Court 4 pages VIVIAN RODRICK Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 137 of 1970 |
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22 January 1971
Supreme Court 13 pages N.B. SANJANA, ASSISTANT COLLECTOR OF CENTRAL EXCISE, BOMBA Vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD.
Case number: Appeal (civil) 1467 of 1967 |
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22 January 1971
Supreme Court 19 pages BHANU KUMAR SHASTRI Vs MOHAN LAL SUKHADIA & ORS.
Bench: RAY,A.N. |
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21 January 1971
Supreme Court 19 pages UNION OF INDIA Vs JYOTI PRAKASH MITTER
Case number: Appeal (civil) 52 of 1968 |
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21 January 1971
Supreme Court 4 pages BASUDEV HAZRA Vs MATIAR-RAHAMAN MANDAL
Case number: Appeal (crl.) 171 of 1968 |
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21 January 1971
Supreme Court 8 pages PURAN LAL SAH Vs STATE OF U.P.
Case number: Appeal (civil) 1687 of 1966 |