Showing 37411 - 37425 of 41947 judgements
15 January 1971
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD Vs JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO.

Case number: Appeal (civil) 545 of 1967

13 January 1971
Supreme Court
7 pages
NAVINCHANDRA CHHOTELAL Vs CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS.

Case number: Appeal (civil) 105 of 1967

12 January 1971
Supreme Court
6 pages
INDIAN ALUMINIUM CO. LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL

Case number: Appeal (civil) 24 of 1967

08 January 1971
Supreme Court
9 pages
RAM GOBINDA DAWAN & ORS. Vs SMT.BHAKTABALA

Case number: Appeal (civil) 436 of 1967

08 January 1971
Supreme Court
13 pages
DAYARAM & ORS. Vs DAWALATSHAH & ORS.

Case number: Appeal (civil) 2433 of 1966

08 January 1971
Supreme Court
5 pages
SOHAN LAL NARAINDAS Vs LAXMIDAS RAGHUNATH GADIT

Bench: [J. C. SHAH, C.J., K, S. HEGDE AND A. N. GROVER, JJ.]

08 January 1971
Supreme Court
4 pages
HAKAM SINGH Vs M/S. GAMMON (INDIA) LTD.

Case number: Appeal (civil) 646 of 1967

07 January 1971
Supreme Court
3 pages
TULSIRAM SANGANARIA & ANR. Vs SHRIMATI ANNI RAI & ORS.

Case number: Appeal (civil) 1001 of 1965

06 January 1971
Supreme Court
4 pages
STATE OF ASSAM AND ORS. Vs RAMESHWAR AGARWALA AND ORS.

Case number: Appeal (civil) 658 of 1967

06 January 1971
Supreme Court
5 pages
MAHABIR PRASAD Vs JAGE RAM & ORS.

Case number: Appeal (civil) 609 of 1967

06 January 1971
Supreme Court
3 pages
DIVL. FOREST OFFICER Vs MOOL CHAND SAROUGI JAIN

Case number: Appeal (civil) 595 of 1967

05 January 1971
Supreme Court
13 pages
ALLEN BERRY & CO. (P) LTD. Vs UNION OF INDIA, NEW DELHI.

Case number: Appeal (civil) 2418 of 1966

18 December 1970
Supreme Court
7 pages
STATE OF PUNJAB Vs HIRALAL & ORS.

Case number: Appeal (civil) 1218 of 1968

18 December 1970
Supreme Court
9 pages
D. P. MISHRA Vs KAMAL NARAIN SHARMA & ORS.

Case number: Appeal (civil) 1738 of 1969

18 December 1970
Supreme Court
0 pages
GHANSHAMDAS SRIVASTAVA Vs STATE OF M.P.

Bench: J.C. Shah CJ,G.K. Mitter,K.S. Hegde,A.N. Grover,A.N. Ray
Case number: Appeal (civil) 149 of 1969