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21 January 1971
Supreme Court 7 pages SARDARI LAL Vs UNION OF INDIA & ORS.
Bench: SHAH, J.C. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N. |
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21 January 1971
Supreme Court 4 pages STATE OF MADRAS Vs S. PADMANABHAN ETC. January 21, 1971
Case number: Appeal (civil) 177 of 1967 |
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21 January 1971
Supreme Court 6 pages CHHUGAMAL RAJPAL Vs S. P. CHALIHA & ORS.
Case number: Appeal (civil) 1311 of 1967 |
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21 January 1971
Supreme Court 3 pages COMMISSIONER OF INCOME TAX, ASSAM ANDNAGALAND ETC. Vs SHRI G. HYATT
Case number: Appeal (civil) 1174 of 1967 |
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21 January 1971
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs T.S.P.L.P. CHIDAMEBARAM CHETTIAR (DEAD) THROUGHL. Rs.
Case number: Appeal (civil) 365 of 1967 |
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21 January 1971
Supreme Court 3 pages THEPFULO NAKHRO ANGAMI Vs SHRIMATI RAVALU alias RENO M. SHAIZA
Bench: SHAH, J.C. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N. |
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21 January 1971
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, CALCUTTA Vs BURLOP DEALERS LTD.
Case number: Appeal (civil) 649 of 1967 |
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21 January 1971
Supreme Court 4 pages C.I.T., U.P. Vs BANKEY LAL VAIDYA (DEAD) BY L.R.S.
Case number: Appeal (civil) 1223 of 1967 |
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21 January 1971
Supreme Court 6 pages LIBERTY TALKIES & ORS. Vs STATE OF GUJARAT
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21 January 1971
Supreme Court 0 pages TRILOCHAN MISHRA ETC. Vs STATE OF ORISSA & ORS.
Bench: J.C. SHAH (CJ),G.K. MITTER,K.S. HEGDE,A.N. GROVER,A.N. RAY |
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19 January 1971
Supreme Court 8 pages STATE OF PUNJAB Vs KISHAN DASS
Case number: Appeal (civil) 359 of 1967 |
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18 January 1971
Supreme Court 6 pages WESTERN STATES TRADING CO LTD. Vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
Case number: Appeal (civil) 589 of 1967 |
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18 January 1971
Supreme Court 5 pages STANDARD REFINERY & DISTILLERY LTD. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 1585 of 1968 |
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15 January 1971
Supreme Court 7 pages A. PERIAKARUPPAN CHETTIAR Vs STATE OF TAMIL NADU & ORS.
Bench: HEGDE,K.S. |
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15 January 1971
Supreme Court 7 pages RAMAKRISHNA HARI HEGDE & ANR. Vs MARKET COMMITTEE, SIRSI & ORS.
Case number: Appeal (civil) 1072 of 1966 |