Showing 37366 - 37380 of 41947 judgements
18 February 1971
Supreme Court
6 pages
SUKHNANDAN SINGH ETC. Vs JAMIAT SINGH & ORS.

Case number: Appeal (civil) 1729 of 1967

18 February 1971
Supreme Court
9 pages
MANAGEMENT OF PANITOLE TEA ESTATE Vs THE WORKMEN

Case number: Appeal (civil) 1137 of 1970

18 February 1971
Supreme Court
10 pages
BACHAN SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Writ Petition (Civil) 1 of 1970

17 February 1971
Supreme Court
12 pages
SYED SHAH GHULAM GHOUSE MOHIUDDIN AND ORS. Vs SYED SHAH AHMED MORIUDDIN KAMISUL QUADRI(DEAD) BY L. Rs. A

Case number: Appeal (civil) 219 of 1967

16 February 1971
Supreme Court
7 pages
GANESH PRASAD DUBE Vs STATE OF BIHAR AND OTHERS

Case number: Appeal (civil) 1256 of 1969

12 February 1971
Supreme Court
9 pages
GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS & ORS. Vs TARAK NATH GHOSH

Case number: Appeal (civil) 2338 of 1968

12 February 1971
Supreme Court
4 pages
STATE OF KERALA & ANR. Vs R. E. D'SOUZHA

Case number: Appeal (crl.) 205 of 1968

11 February 1971
Supreme Court
11 pages
STATE OF ANDHRA PRADESH & ORS. Vs LAVU NARENDRANATH & ORS. ETC.

Case number: Appeal (civil) 216 of 1970

10 February 1971
Supreme Court
5 pages
LACHOO MAL Vs RADHEY SHYAM

Case number: Appeal (civil) 18 of 1968

09 February 1971
Supreme Court
11 pages
BIHAR STATE BOARD RELIGIOUS TRUST, PATNA Vs MAHANT SRI BISESHWAR DAS

Case number: Appeal (civil) 407 of 1967

04 February 1971
Supreme Court
5 pages
HAZARA SINGH & ORS. Vs STATE OF PUNJAB

04 February 1971
Supreme Court
7 pages
PROKASH CHANDRA MUKHERJEE & ORS. Vs SARADINDU KUMAR MUKHERJEE & ORS.

Case number: Appeal (civil) 2394 of 1966

02 February 1971
Supreme Court
6 pages
T. N. ANGAMI Vs SMT. RAVOLUEU

02 February 1971
Supreme Court
11 pages
WORKERS EMPLOYED IN HIRAKUD DAM Vs STATE OF ORISSA AND ANR.

Case number: Appeal (civil) 1492 of 1968

02 February 1971
Supreme Court
6 pages
BHUBANESHWAR PRASAD NARAIN SINGH & ORS. Vs SIDHESWAR MUKHERJEE & ORS.

Bench: MITTER,G.K.
Case number: Appeal Civil 2588 of 1966