Showing 37336 - 37350 of 41947 judgements
17 March 1971
Supreme Court
6 pages
U.N. R. RAO Vs SMT. INDIRA GANDHI

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 196 of 1971

17 March 1971
Supreme Court
0 pages
THIRU K.N. RAJGOPAL Vs THIRU M. KARUNANIDHI & ORS.

Bench: S.M. SIKRI (CJ),G.K. MITTER,K.S. HEGDE,A.N GROVER,P.J. REDDY
Case number: Appeal (civil) 186 of 1971

16 March 1971
Supreme Court
9 pages
PERCY RUSTAM BASTA Vs STATE OF MAHARASHTRA

Case number: Appeal (civil) 74 of 1967

16 March 1971
Supreme Court
7 pages
KRISHNA BIHARILAL Vs GULABCHAND AM ORS.

Case number: Appeal (civil) 74 of 1967

16 March 1971
Supreme Court
7 pages
SHEIKHUPURA TRANSPORT CO. LTD. Vs NORTHERN INDIA TRANSPORT INSURANCE CO.

Case number: Appeal (civil) 501 of 1967

16 March 1971
Supreme Court
12 pages
REGINA Vs ST. ALOYSIUS HIGHER ELEMENTARY SCHOOL & ANR.

Case number: Appeal (civil) 500 of 1966

16 March 1971
Supreme Court
5 pages
HAR SHARAN VERMA Vs TRIBHUVAN NARAIN SINGH, CHIEF MINISTER U.P. & ANR.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 2205 of 1970

15 March 1971
Supreme Court
9 pages
POLYCHEM LIMITED Vs R.D. TULPULE, INDUSTRIAL TRIBUNAL, BOMBAY &ANR.

15 March 1971
Supreme Court
5 pages
PRITAM SINGH Vs STATE OF HARYANA

Case number: Appeal (crl.) 240 of 1968

04 March 1971
Supreme Court
8 pages
PRIYA BALA GHOSH Vs SURESH CHANDRA GHOSH

Case number: Appeal (crl.) 275 of 1968

04 March 1971
Supreme Court
16 pages
GULABCHAND BAPALAL MODI Vs MUNICIPAL CORPORATION OF AHMEDABAD CITY

Case number: Appeal (civil) 1090 of 1967

03 March 1971
Supreme Court
11 pages
MOMAN LAL Vs ANANDI BAI & ORS,

Case number: Appeal (civil) 473 of 1966

03 March 1971
Supreme Court
13 pages
MATRU alias GIRISH CHANDRA Vs STATE OF UTTTAR PRADESH

Case number: Appeal (crl.) 165 of 1968

03 March 1971
Supreme Court
5 pages
LEKH RAJ KHURANA, Vs UNION OF INDIA

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 1719 of 1967

03 March 1971
Supreme Court
0 pages
HARISHANKAR KHANNA (SINCE DEAD BY HIS LRS.) Vs UNION OF INDIA & ANR.

Bench: S.M. SIKRI (CJ),G.K. MITTER,K.S. HEGDE,A.N. GROVER,P.J. REDDY
Case number: Appeal (civil) 1785 of 1969