Showing 37186 - 37200 of 41947 judgements
01 September 1971
Supreme Court
7 pages
SHYAMAL MONDAL Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 205 of 1971

31 August 1971
Supreme Court
11 pages
ORIENTAL TEXTILE FINISHING MILLS, AMRITSAR Vs LABOUR COURT, JULLUNDUR & ORS.

Case number: Appeal (civil) 1071 of 1966

31 August 1971
Supreme Court
6 pages
JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL

31 August 1971
Supreme Court
7 pages
KHANJAN LAL SEWAK RAM Vs COMMISSIONER OF INCOME TAX, U.P.

Case number: Appeal (civil) 1947 of 1968

30 August 1971
Supreme Court
5 pages
COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs ALUMINUM CORPORATION LTD.

30 August 1971
Supreme Court
12 pages
AZAM JHA BAHADUR (DEAD) BY HIS LEGAL REPRESENTATIVES Vs EXPENDITURE TAX OFFICER, HYDERABAD

Bench: GROVER,A.N.
Case number: Appeal Civil 1794-1796 of 1967

27 August 1971
Supreme Court
4 pages
LAKSHMIJI SUGAR MILLS CO. Vs COMMISSIONER OF INCOME TAX, NEW DELHI

Case number: Appeal (civil) 19281 of 1968

27 August 1971
Supreme Court
8 pages
KARNANI PROPERTIES LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL

Case number: Appeal (civil) 1874 of 1968

27 August 1971
Supreme Court
6 pages
KANDA PADAYACHI alias KANDASWAMY Vs STATE OF TAMIL NADU

Case number: Appeal (crl.) 19 of 1971

26 August 1971
Supreme Court
19 pages
MANAGEMENT OF THE KIRLAMPUDI SUGAR MILLS LTD. Vs INDUSTRIAL TRIBUNAL, A.P. & ANR.

26 August 1971
Supreme Court
5 pages
ZILA PARISHAD KHERI Vs HINDUSTAN SUGAR MILLS & ANR.

Case number: Appeal (civil) 1893 of 1968

25 August 1971
Supreme Court
13 pages
MUNICIPAL CORPORATION FOR GREATER BOMBAY AND ANR. Vs ADVANCE BUILDERS (INDIA) PVT. LTD. & OTHERS

Case number: Appeal (civil) 1121 of 1970

25 August 1971
Supreme Court
9 pages
DISTRICT COUNCIL OF UNITED KHASI & JAINTIA HILLS& ORS. ETC. Vs MISS SITIMON SAWIAN ETC.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1546 of 1968

25 August 1971
Supreme Court
6 pages
SARDAR BAHADUR S. INDRA SINGH TRUST Vs COMMISSIONER OF INCOME TAX, BENGAL

Case number: Appeal (civil) 1885 of 1968

24 August 1971
Supreme Court
16 pages
THE WORKMEN Vs GREAVES COTTON & CO. LTD. & ORS.

Case number: Appeal (civil) 1239 of 1966