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01 September 1971
Supreme Court 7 pages SHYAMAL MONDAL Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 205 of 1971 |
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31 August 1971
Supreme Court 11 pages ORIENTAL TEXTILE FINISHING MILLS, AMRITSAR Vs LABOUR COURT, JULLUNDUR & ORS.
Case number: Appeal (civil) 1071 of 1966 |
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31 August 1971
Supreme Court 6 pages JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL
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31 August 1971
Supreme Court 7 pages KHANJAN LAL SEWAK RAM Vs COMMISSIONER OF INCOME TAX, U.P.
Case number: Appeal (civil) 1947 of 1968 |
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30 August 1971
Supreme Court 5 pages COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs ALUMINUM CORPORATION LTD.
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30 August 1971
Supreme Court 12 pages AZAM JHA BAHADUR (DEAD) BY HIS LEGAL REPRESENTATIVES Vs EXPENDITURE TAX OFFICER, HYDERABAD
Bench: GROVER,A.N. |
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27 August 1971
Supreme Court 4 pages LAKSHMIJI SUGAR MILLS CO. Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Case number: Appeal (civil) 19281 of 1968 |
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27 August 1971
Supreme Court 8 pages KARNANI PROPERTIES LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL
Case number: Appeal (civil) 1874 of 1968 |
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27 August 1971
Supreme Court 6 pages KANDA PADAYACHI alias KANDASWAMY Vs STATE OF TAMIL NADU
Case number: Appeal (crl.) 19 of 1971 |
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26 August 1971
Supreme Court 19 pages MANAGEMENT OF THE KIRLAMPUDI SUGAR MILLS LTD. Vs INDUSTRIAL TRIBUNAL, A.P. & ANR.
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26 August 1971
Supreme Court 5 pages ZILA PARISHAD KHERI Vs HINDUSTAN SUGAR MILLS & ANR.
Case number: Appeal (civil) 1893 of 1968 |
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25 August 1971
Supreme Court 13 pages MUNICIPAL CORPORATION FOR GREATER BOMBAY AND ANR. Vs ADVANCE BUILDERS (INDIA) PVT. LTD. & OTHERS
Case number: Appeal (civil) 1121 of 1970 |
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25 August 1971
Supreme Court 9 pages DISTRICT COUNCIL OF UNITED KHASI & JAINTIA HILLS& ORS. ETC. Vs MISS SITIMON SAWIAN ETC.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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25 August 1971
Supreme Court 6 pages SARDAR BAHADUR S. INDRA SINGH TRUST Vs COMMISSIONER OF INCOME TAX, BENGAL
Case number: Appeal (civil) 1885 of 1968 |
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24 August 1971
Supreme Court 16 pages THE WORKMEN Vs GREAVES COTTON & CO. LTD. & ORS.
Case number: Appeal (civil) 1239 of 1966 |