Showing 37171 - 37185 of 41947 judgements
10 September 1971
Supreme Court
10 pages
KESHAVSINH DWARKADAS KAPADIA ETC,. Vs M/S. INDIAN ENGINEERING COMPANY

Case number: Appeal (civil) 2441 of 1968

10 September 1971
Supreme Court
18 pages
VEGOILS PRIVATE LEMITED Vs THE WORKMEN

Case number: Appeal (civil) 620 of 1971

09 September 1971
Supreme Court
19 pages
J. K. SYNTHETICS LTD. Vs J. K. SYNTHETICS MAZDOOR UNION

Case number: Appeal (civil) 1675 of 1970

09 September 1971
Supreme Court
10 pages
JODHA MAL KUTHIALA Vs COMMISSIONER OF INCOME TAX, PUNJAB, JAMMU &KASHMIR, HIMACHA

Case number: Appeal (civil) 1970 of 1968

07 September 1971
Supreme Court
10 pages
RAMESHWAR SINGH Vs STATE OF JAMMU & KASHMIR

Case number: Appeal (crl.) 3 of 1971

07 September 1971
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs CENTRAL INDIA INDUSTRIES LTD.

Case number: Appeal (civil) 2347 of 1968

07 September 1971
Supreme Court
4 pages
S. B. JAIN, I.T.O. NAGPUR Vs MAHANDERA

03 September 1971
Supreme Court
5 pages
UNION OF INDIA Vs MOOL CHAND DASUMAL PARDASANI

Case number: Appeal (civil) 2201 of 1970

03 September 1971
Supreme Court
11 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs WORKMEN

Case number: Appeal (civil) 622 of 1967

02 September 1971
Supreme Court
4 pages
C.I.T., WEST BENGAL II, CALCUTTA Vs M/S. ELECTRO HOUSE

02 September 1971
Supreme Court
10 pages
STATE OF MADRAS Vs LATEEF HAMID & CO.

Case number: Appeal (civil) 2186 of 1968

02 September 1971
Supreme Court
5 pages
DARSHAN SINGH RAM KISHAN Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 100 of 1969

01 September 1971
Supreme Court
16 pages
U.P. ELECTRICITY SUPPLY CO. LTD. Vs WORKMEN & ORS.

Case number: Appeal (civil) 1255 of 1966

01 September 1971
Supreme Court
5 pages
STATE OF MADRAS Vs CEMENT ALLOCATION CO-ORDINATING ORGANISATION

01 September 1971
Supreme Court
19 pages
UNION OF INDIA & ANR. Vs OGALE GLASS WORKS

Case number: Appeal (civil) 2591 of 1966