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22 September 1971
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA,MANIPUR & NAGALA Vs M/S. RAMESHWARI LAL SANWARMAL
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22 September 1971
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. KHODAY ESWARSA & SONS
Case number: Appeal (civil) 648 of 1967 |
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20 September 1971
Supreme Court 9 pages SITA RAM GOEL Vs SUKHNANDI DAYAL & ANR.
Case number: Appeal (civil) 1970 of 1969 |
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20 September 1971
Supreme Court 8 pages COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs M/S. AMARNATH AJITKUMAR OF BHIND, MADHYAPRADESH
Case number: Appeal (civil) 367 of 1969 |
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20 September 1971
Supreme Court 9 pages COMMISSIONER OF GIFT TAX. KERALA Vs GHEEVARGHESE. TRAVANCORE TIMBERS &PRODUCTS, KOTTAYAM
Case number: Appeal (civil) 2293 of 1968 |
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17 September 1971
Supreme Court 23 pages INDIAN LINK CHAIN MANUFACTURES LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 204 of 1967 |
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17 September 1971
Supreme Court 4 pages COMMISSIONER OF INCOME TAX, MADHYA PRADESH,NAGPUR Vs HUKAMCHAND MOHANLAL
Case number: Appeal (civil) 2421 of 1968 |
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17 September 1971
Supreme Court 5 pages COMMISSIONER OF INCOME TAX, BOMBAY Vs WEST COAST PAPER MILLS LTD.
Case number: Appeal (civil) 1344 of 1971 |
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17 September 1971
Supreme Court 21 pages STATE BANK OF INDIA Vs R. K. JAIN & ORS.
Case number: Appeal (civil) 992 of 1967 |
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16 September 1971
Supreme Court 4 pages STATE OF MADRAS Vs S. G. JAYARAJ NADAR & SONS
Case number: Appeal (civil) 1404 of 1969 |
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16 September 1971
Supreme Court 6 pages AHMEDABAD RANA CASTE ASSOCIATION Vs COMMISSIONER OF INCOME TAX, GUJARAT
Case number: Appeal (civil) 2146 of 1968 |
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16 September 1971
Supreme Court 7 pages COMMISSIONER OF GIFT TAX, MADRAS Vs N. S. GETTY CHETTIAR
Case number: Appeal (civil) 128 of 1969 |
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16 September 1971
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, GUJARAT Vs DISTRIBUTORS (BARODA) (P) LTD.
Case number: Appeal (civil) 2350 of 1968 |
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14 September 1971
Supreme Court 10 pages KHEDUT SAHAKARI GINNING & PRESSING SOCIETYLTD. Vs STATE OF GUJARAT
Case number: Appeal (civil) 2418 of 1968 |
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14 September 1971
Supreme Court 5 pages COMMISSIONER OF WEALTH TAX, RAJASTHAN Vs HER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR
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