Showing 37156 - 37170 of 41947 judgements
22 September 1971
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA,MANIPUR & NAGALA Vs M/S. RAMESHWARI LAL SANWARMAL

22 September 1971
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. KHODAY ESWARSA & SONS

Case number: Appeal (civil) 648 of 1967

20 September 1971
Supreme Court
9 pages
SITA RAM GOEL Vs SUKHNANDI DAYAL & ANR.

Case number: Appeal (civil) 1970 of 1969

20 September 1971
Supreme Court
8 pages
COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs M/S. AMARNATH AJITKUMAR OF BHIND, MADHYAPRADESH

Case number: Appeal (civil) 367 of 1969

20 September 1971
Supreme Court
9 pages
COMMISSIONER OF GIFT TAX. KERALA Vs GHEEVARGHESE. TRAVANCORE TIMBERS &PRODUCTS, KOTTAYAM

Case number: Appeal (civil) 2293 of 1968

17 September 1971
Supreme Court
23 pages
INDIAN LINK CHAIN MANUFACTURES LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 204 of 1967

17 September 1971
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX, MADHYA PRADESH,NAGPUR Vs HUKAMCHAND MOHANLAL

Case number: Appeal (civil) 2421 of 1968

17 September 1971
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX, BOMBAY Vs WEST COAST PAPER MILLS LTD.

Case number: Appeal (civil) 1344 of 1971

17 September 1971
Supreme Court
21 pages
STATE BANK OF INDIA Vs R. K. JAIN & ORS.

Case number: Appeal (civil) 992 of 1967

16 September 1971
Supreme Court
4 pages
STATE OF MADRAS Vs S. G. JAYARAJ NADAR & SONS

Case number: Appeal (civil) 1404 of 1969

16 September 1971
Supreme Court
6 pages
AHMEDABAD RANA CASTE ASSOCIATION Vs COMMISSIONER OF INCOME TAX, GUJARAT

Case number: Appeal (civil) 2146 of 1968

16 September 1971
Supreme Court
7 pages
COMMISSIONER OF GIFT TAX, MADRAS Vs N. S. GETTY CHETTIAR

Case number: Appeal (civil) 128 of 1969

16 September 1971
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, GUJARAT Vs DISTRIBUTORS (BARODA) (P) LTD.

Case number: Appeal (civil) 2350 of 1968

14 September 1971
Supreme Court
10 pages
KHEDUT SAHAKARI GINNING & PRESSING SOCIETYLTD. Vs STATE OF GUJARAT

Case number: Appeal (civil) 2418 of 1968

14 September 1971
Supreme Court
5 pages
COMMISSIONER OF WEALTH TAX, RAJASTHAN Vs HER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR