Judgements

STATE OF BIHAR Vs ORIENTAL COAL CO. LTD.

Case number: Appeal (civil) 307 of 1970

LUKA MATHAI Vs NEELAKANTA IYER SUBRAMONIA IYER

Case number: Appeal (civil) 542 of 1967

MORVI INDUSTRIES LTD. Vs COMMISSIONER OF INCOME TAX (CENTRAL)CALCUTTA

Case number: Appeal (civil) 2083 of 1970

M. K. BALAKRISHNAN MENON Vs ASSTT. CONTROLLER OF ESTATE DUTY-cum-I.T.O.ERNAKULAM

Case number: Appeal (civil) 1137 of 1971

COMMISSIONER OF INCOME TAX, GUJARAT Vs M/S. S. C. KOTHARI

Case number: Appeal (civil) 1993 of 1968

NARINDER CHAND HEM RAJ & ORS. Vs LT. GOVERNOR, ADMINISTRATOR, UNION TERRITORY,HIMACHAL PRADE

Case number: Appeal (civil) 1313 of 1970

INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TA Vs V.K. RAMUNNI PANIKKAR, RECEIVER OF ZOMORINESTATE

Case number: Appeal (civil) 1397 of 1969

SHEKHAWATI GENERAL TRADERS LTD. Vs INCOME TAX OFFICER, COMPANY CIRCLE I, JAIPUR

Case number: Appeal (civil) 2039 of 1968

COMMISSIONER OF INCOME-TAX (CENTRAL),NEW DELHI Vs M/S. S. ZORASTER & COMPANY

Case number: Appeal (civil) 2012 of 1968

COMMISSIONER OF INCOME-TAX, BANGALORE Vs C. M. JAFFAR KHAN (DECEASED) REPRESENTED BY HISWIDOW RAHA

GURCHARAN DASS VAID Vs STATE OF PUNJAB & ORS.

Case number: Appeal (civil) 83 of 1971

M/S. BASTI SUGAR NULLS CO. LTD. AND ORS. Vs COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN

MOHINI THAPAR (DEAD) BY L. RS. Vs C.I.T. (CENTRAL) CALCUTTA & ORS.

BHARAT BARREL & DRUM MFG. CO. LTD. & ANR. Vs EMPLOYEES STATE INSURANCE CORPORATION

Case number: Appeal (civil) 563 of 1967

STATE OF MADHYA PRADESH & ORS. Vs SHYAMA CHARAN SHUKLA