Showing 37126 - 37140 of 41947 judgements
21 October 1971
Supreme Court
5 pages
SHAMRAO VITHAL CO-OPERATIVE BANK LTD. Vs KASARGOD PANDHURANGA MALLYA

Case number: Appeal (civil) 1312 of 1967

15 October 1971
Supreme Court
5 pages
NARAINDAS Vs VALLABHDAS & ORS.

Case number: Appeal (civil) 194 of 1967

15 October 1971
Supreme Court
10 pages
COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR Vs COMMSSIONER OF INCOME-TAX, PUNJAB & ORS.

Case number: Appeal (civil) 34 of 1969

15 October 1971
Supreme Court
13 pages
COL. H. H. SIR HARINDER SINGH Vs C.I.T. PUNJAB, HARYANA, J.& K. & HIMACHAL PRADESH

Case number: Appeal (civil) 1488 of 1969

14 October 1971
Supreme Court
5 pages
RAMESH CHANDRA Vs STATE OF U.P.

Bench: RAY,A.N.
Case number: Appeal Criminal 239 of 1968

14 October 1971
Supreme Court
4 pages
MISHRILAL JAIN Vs DISTRICT MAGISTRATE, KAMRUP & ORS.

14 October 1971
Supreme Court
10 pages
C.I.T. WEST BENGAL II, CALCUTTA Vs COAL SHIPMENT (P) LTD.

Case number: Appeal (civil) 1494 of 1971

12 October 1971
Supreme Court
6 pages
C.I.T. ANDHRA PRADESH Vs C. P. SARATHY MUDALIAR

11 October 1971
Supreme Court
18 pages
JAGANNATH ETC. ETC. Vs AUTHORISED OFFICER, LAND REFORMS & ORS. ETC.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D. & ROY, SUBIMAL CHANDRA,PALEKAR, D.G. & MITTER, G.K.
Case number: Appeal (civil) 247 of 1967

11 October 1971
Supreme Court
17 pages
K. D. KAMATH & CO Vs C.I.T., BANGALORE

08 October 1971
Supreme Court
11 pages
KHAIDEM IBOCHA SINGH ETC. Vs STATE OF MANIPUR

Case number: Writ Petition (Civil) 289 of 1971

07 October 1971
Supreme Court
5 pages
STATE OF TAMIL NADU Vs KANNAN DEVAN MILLS PRODUCE CO. LTD.

Case number: Appeal (civil) 1175 of 1970

06 October 1971
Supreme Court
6 pages
LALTA PRASAD KHINNI LAL Vs ASSTT. COMMR. (JUDL.) SALES TAX, KANPUR & ANR.

Case number: Appeal (civil) 2571 of 1969

06 October 1971
Supreme Court
8 pages
V. VENUGOPALA VARMA RAJAH Vs COMMISSIONER, AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA

Case number: Appeal (civil) 266 of 1969

06 October 1971
Supreme Court
8 pages
J.& K., HIMACHAL PRADESH Vs PRABHU DAYAL