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21 October 1971
Supreme Court 5 pages SHAMRAO VITHAL CO-OPERATIVE BANK LTD. Vs KASARGOD PANDHURANGA MALLYA
Case number: Appeal (civil) 1312 of 1967 |
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15 October 1971
Supreme Court 5 pages NARAINDAS Vs VALLABHDAS & ORS.
Case number: Appeal (civil) 194 of 1967 |
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15 October 1971
Supreme Court 10 pages COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR Vs COMMSSIONER OF INCOME-TAX, PUNJAB & ORS.
Case number: Appeal (civil) 34 of 1969 |
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15 October 1971
Supreme Court 13 pages COL. H. H. SIR HARINDER SINGH Vs C.I.T. PUNJAB, HARYANA, J.& K. & HIMACHAL PRADESH
Case number: Appeal (civil) 1488 of 1969 |
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14 October 1971
Supreme Court 5 pages RAMESH CHANDRA Vs STATE OF U.P.
Bench: RAY,A.N. |
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14 October 1971
Supreme Court 4 pages MISHRILAL JAIN Vs DISTRICT MAGISTRATE, KAMRUP & ORS.
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14 October 1971
Supreme Court 10 pages C.I.T. WEST BENGAL II, CALCUTTA Vs COAL SHIPMENT (P) LTD.
Case number: Appeal (civil) 1494 of 1971 |
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12 October 1971
Supreme Court 6 pages C.I.T. ANDHRA PRADESH Vs C. P. SARATHY MUDALIAR
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11 October 1971
Supreme Court 18 pages JAGANNATH ETC. ETC. Vs AUTHORISED OFFICER, LAND REFORMS & ORS. ETC.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D. & ROY, SUBIMAL CHANDRA,PALEKAR, D.G. & MITTER, G.K. |
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11 October 1971
Supreme Court 17 pages K. D. KAMATH & CO Vs C.I.T., BANGALORE
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08 October 1971
Supreme Court 11 pages KHAIDEM IBOCHA SINGH ETC. Vs STATE OF MANIPUR
Case number: Writ Petition (Civil) 289 of 1971 |
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07 October 1971
Supreme Court 5 pages STATE OF TAMIL NADU Vs KANNAN DEVAN MILLS PRODUCE CO. LTD.
Case number: Appeal (civil) 1175 of 1970 |
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06 October 1971
Supreme Court 6 pages LALTA PRASAD KHINNI LAL Vs ASSTT. COMMR. (JUDL.) SALES TAX, KANPUR & ANR.
Case number: Appeal (civil) 2571 of 1969 |
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06 October 1971
Supreme Court 8 pages V. VENUGOPALA VARMA RAJAH Vs COMMISSIONER, AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA
Case number: Appeal (civil) 266 of 1969 |
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06 October 1971
Supreme Court 8 pages J.& K., HIMACHAL PRADESH Vs PRABHU DAYAL
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