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04 May 1972
Supreme Court 12 pages S. SHANMUGAM PILLAI AND ORS. Vs K. SHANMUGAM PILLAI AND ORS.
Case number: Appeal (civil) 693 of 1967 |
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04 May 1972
Supreme Court 7 pages D. M. THIPPESWAMY Vs THE MYSORE APPELLATE TRIBUNAL AND ORS.
Case number: Appeal (civil) 1167 of 1971 |
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03 May 1972
Supreme Court 9 pages ARUN KUMAR ROY alias KATU Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 52 of 1972 |
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03 May 1972
Supreme Court 6 pages KANU BISWAS Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 46 of 1972 |
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03 May 1972
Supreme Court 11 pages AMAR CHANDRA CHAKRABORTY Vs COLLECTOR OF EXCISE, GOVERNMENT OF TRIPURA & ORS.
Bench: SIKRI, S.M. (CJ),RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH |
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03 May 1972
Supreme Court 16 pages HARI SINGH AND ORS. Vs THE MILITARY ESTATE OFFICER AND ANR.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D. & PALEKAR, D.G.,KHANNA, HANS RAJ & BEG, M. HAMEEDULLAH |
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03 May 1972
Supreme Court 6 pages GUNWANTILAL Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 241 of 1969 |
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03 May 1972
Supreme Court 7 pages SHEIKH MOHAMMAD RAFIQ Vs KHALILUL REHAMAN & ANOTHER
Case number: Appeal (civil) 691 of 1967 |
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03 May 1972
Supreme Court 6 pages HITKARINI SABHA, JABALPUR Vs THE CORPORATION OF THE CITY OF JABALPUR & OTHERS
Case number: Appeal (civil) 702 of 1967 |
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02 May 1972
Supreme Court 5 pages S. K. KEDAR Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 35 of 1972 |
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02 May 1972
Supreme Court 9 pages SOHRAB S/O BELINAYATA & ANR. Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 240 of 1969 |
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02 May 1972
Supreme Court 5 pages SASTI @ SATISH CHOWDHARY Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 37 of 1972 |
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02 May 1972
Supreme Court 5 pages AJITPRASAD RAMKISHAN SINGH Vs THE STATE OF MAHARASHTRA
Bench: MATHEW,KUTTYIL KURIEN |
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01 May 1972
Supreme Court 14 pages WORKMEN OF M/S BATA SHOE CO., (P) LTD. Vs M/S BATA SHOE CO. (P) LTD.
Case number: Appeal (civil) 1040 of 1968 |
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01 May 1972
Supreme Court 10 pages THE MANAGEMENT OF DAILY PRATAP Vs THEM KATIBS
Case number: Appeal (civil) 1309 of 1971 |