Showing 36916 - 36930 of 41947 judgements
04 May 1972
Supreme Court
12 pages
S. SHANMUGAM PILLAI AND ORS. Vs K. SHANMUGAM PILLAI AND ORS.

Case number: Appeal (civil) 693 of 1967

04 May 1972
Supreme Court
7 pages
D. M. THIPPESWAMY Vs THE MYSORE APPELLATE TRIBUNAL AND ORS.

Case number: Appeal (civil) 1167 of 1971

03 May 1972
Supreme Court
9 pages
ARUN KUMAR ROY alias KATU Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 52 of 1972

03 May 1972
Supreme Court
6 pages
KANU BISWAS Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 46 of 1972

03 May 1972
Supreme Court
11 pages
AMAR CHANDRA CHAKRABORTY Vs COLLECTOR OF EXCISE, GOVERNMENT OF TRIPURA & ORS.

Bench: SIKRI, S.M. (CJ),RAY, A.N.,DUA, I.D.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 1063 of 1971

03 May 1972
Supreme Court
16 pages
HARI SINGH AND ORS. Vs THE MILITARY ESTATE OFFICER AND ANR.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D. & PALEKAR, D.G.,KHANNA, HANS RAJ & BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 493 of 1967

03 May 1972
Supreme Court
6 pages
GUNWANTILAL Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 241 of 1969

03 May 1972
Supreme Court
7 pages
SHEIKH MOHAMMAD RAFIQ Vs KHALILUL REHAMAN & ANOTHER

Case number: Appeal (civil) 691 of 1967

03 May 1972
Supreme Court
6 pages
HITKARINI SABHA, JABALPUR Vs THE CORPORATION OF THE CITY OF JABALPUR & OTHERS

Case number: Appeal (civil) 702 of 1967

02 May 1972
Supreme Court
5 pages
S. K. KEDAR Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 35 of 1972

02 May 1972
Supreme Court
9 pages
SOHRAB S/O BELINAYATA & ANR. Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 240 of 1969

02 May 1972
Supreme Court
5 pages
SASTI @ SATISH CHOWDHARY Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 37 of 1972

02 May 1972
Supreme Court
5 pages
AJITPRASAD RAMKISHAN SINGH Vs THE STATE OF MAHARASHTRA

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Criminal 243 of 1969

01 May 1972
Supreme Court
14 pages
WORKMEN OF M/S BATA SHOE CO., (P) LTD. Vs M/S BATA SHOE CO. (P) LTD.

Case number: Appeal (civil) 1040 of 1968

01 May 1972
Supreme Court
10 pages
THE MANAGEMENT OF DAILY PRATAP Vs THEM KATIBS

Case number: Appeal (civil) 1309 of 1971