|
28 July 1972
Supreme Court 4 pages RAM NARAIN SINGH AND OTHERS Vs STATE OF BIHAR
Case number: Appeal (crl.) 63 of 1968 |
|
28 July 1972
Supreme Court 4 pages SHRI KISHUN & ORS. Vs STATE OF U.P.
Case number: Appeal (crl.) 273 of 1968 |
|
26 July 1972
Supreme Court 7 pages BACHAN & ANOTHER Vs KANKAR & OTHERS
Case number: Appeal (civil) 1167 of 1967 |
|
24 July 1972
Supreme Court 8 pages KAMINI KUMAR DAS CHOUDHURY Vs STATE OF WEST BENGAL & ORS.
Case number: Appeal (civil) 1162 of 1967 |
|
24 July 1972
Supreme Court 4 pages JOYDEB GORAI Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 39 of 1972 |
|
24 July 1972
Supreme Court 5 pages B. G.SOMANNA & SONS ETC. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: BEG,M. HAMEEDULLAH |
|
19 July 1972
Supreme Court 10 pages M. L. SETHI Vs R. P. KAPUR
Case number: Appeal (civil) 665 of 1972 |
|
18 July 1972
Supreme Court 6 pages NIRANJAN SINGH Vs STATE OF MADHYA-PRADESH
Case number: Writ Petition (Civil) 450 of 1971 |
|
18 July 1972
Supreme Court 5 pages STATE OF ASSAM Vs JILKADAR ALI
Case number: Appeal (crl.) 176 of 1969 |
|
30 May 1972
Supreme Court 4 pages ABDUSSUKKUR Vs THE STATE OF WEST BENGAL
Bench: KHANNA,HANS RAJ |
|
23 May 1972
Supreme Court 5 pages NEEL & NIRENJAN MAJUMDAR Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 77 of 1972 |
|
05 May 1972
Supreme Court 6 pages AVERY INDIA LIMITED Vs THE SECOND INDUSTRIAL TRIBUNAL, WEST BENGAL
Case number: Appeal (civil) 1462 of 1968 |
|
05 May 1972
Supreme Court 49 pages RAM LAL WADHWA & ANR. Vs THE STATE OF HARYANA & ORS.
Case number: Writ Petition (Civil) 97 of 1970 |
|
05 May 1972
Supreme Court 12 pages M/S. TATA IRON & STEEL CO. LTD. Vs THE WORKMEN & ORS.
Case number: Appeal (civil) 991 of 1968 |
|
04 May 1972
Supreme Court 9 pages T.D.GOPALAN Vs THE COMMISSIONER OF HINDU RELIGIOUS AND CHARI- TABL
Case number: Appeal (civil) 742 of 1967 |