Judgements

NISHI KANTA MONDAL Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 7 of 1972

T. DEVADASAN Vs M/S. GORDON WOODROFFE & CO. (MADRAS) PRIVATELTD. & ANR.

Case number: Appeal (civil) 1421 of 1968

SATNARAIN SAO Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 67 of 1968

M/S. PRODUCE EXCHANGE CORPN. LTD. Vs COMMISSIONER OF EXCISE, ASSAM & ORS.

Case number: Appeal (civil) 15 of 1972

AHMEDABAD MFG. & CALICO PTG. CO. LTD. Vs RAM TAHEL RAMNAND & ORS.

Bench: DUA,I.D.
Case number: Appeal Civil 1044 of 1968

S. NARAYANASWAMI Vs G. PANNERSELVAM & ORS.

Bench: SIKRI, S.M. (CJ),GROVER, A.N.,RAY, A.N.,PALEKAR, D.G.,BEG, M. HAMEEDULLAH
Case number: Appeal (civil) 189 of 1971

Y. A. MAMARDE AND ORS. Vs AUTHORITY UNDER THE MINIMUM WAGES ACT(SMALL CAUSES COURT) N

Case number: Appeal (civil) 1704 of 1967

JAYARAM MUDALIAR Vs IYYASWAAR & ORS.

Case number: Appeal (civil) 2151 of 1968

RATILAL BHANJI MITHANI Vs THE STATE OF MAHARASHTRA AND OTHERS

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D.,KHANNA, HANS RAJ
Case number: Appeal Criminal 117 of 1970

EMPLOYERS IN RELATION TO THE MANAGEMENT OFINDIAN CABLE CO. Vs THEIR WORKMEN

Case number: Appeal (civil) 855 of 1968

BHAGAT RAM PATANGA, Vs THE STATE OF PUNJAB

Case number: Appeal (civil) 1709 of 1969

LABOUR INSPECTOR, CENTRAL Vs THE CHITTAPORE STONE QUARRYING CO. (P) LTD. & ORS.

Case number: Appeal (civil) 40 of 1968

RAMAGYA PRASAD GUPTA & ORS. Vs MURLI PRASAD

Case number: Appeal (civil) 1711 of 1967

STATE BANK OF INDIA Vs THE PRESIDING OFFICER, CENTRAL GOVERNMENTLABOUR COURT, DHAN

RABALI SINGH & ORS. Vs SHAYAMLAL & ORS.

Case number: Appeal (civil) 889 of 1971