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28 April 1972
Supreme Court 9 pages NIKA RAM Vs THE STATE OF HIMACHAL PRADESH
Case number: Appeal (crl.) 11 of 1972 |
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28 April 1972
Supreme Court 23 pages MALANKARA RUBBER AND PRODUCE CO., & ORS. ETC.ETC. Vs STATE OF KERALA & ORS. ETC. ETC.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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27 April 1972
Supreme Court 7 pages NARAVAN DASS INDURAKHYA Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 236 of 1969 |
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27 April 1972
Supreme Court 8 pages PADMARAJA AND ORS. Vs DHANAVATHI AND ORS.
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27 April 1972
Supreme Court 22 pages KANNAN DEVAN HILLS PRODUCE COMPANY LTD. Vs THE STATE OF KERALA AND ANOTHER
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D.,KHANNA, HANS RAJ |
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26 April 1972
Supreme Court 5 pages MOHAMMED YAMIN Vs STATE OF UTTAR PRADE5H & ANOTHER
Case number: Appeal (crl.) 253 of 1968 |
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26 April 1972
Supreme Court 22 pages KUNJUKUTTY SAHIB ETC. ETC. Vs STATE OF KERALA & ANR.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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26 April 1972
Supreme Court 11 pages THE STATE OF GUJARAT Vs MANSHANKAR PRABHASANKAR DWIVEDI
Case number: Appeal (crl.) 190 of 1969 |
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20 April 1972
Supreme Court 8 pages N. V. PUTTABHATTA Vs THE STATE OF MYSORE & ANR.
Case number: Appeal (civil) 1835 of 1968 |
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20 April 1972
Supreme Court 11 pages YESHWANT AND ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 175 of 1969 |
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19 April 1972
Supreme Court 16 pages BALMADIES PLANTATIONS LTD. & ANR. Vs STATE OF TAMIL NADU
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D.,KHANNA, HANS RAJ |
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19 April 1972
Supreme Court 12 pages THE SILK AND ART SILK MILLS' ASSOCIATION, LTD. Vs MILL MAZDOOR SABHA
Case number: Appeal (civil) 276 of 1972 |
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19 April 1972
Supreme Court 4 pages KANI RAM AND ANR. Vs SMT. KAZANI AND ORS.
Case number: Appeal (civil) 247 of 1971 |
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19 April 1972
Supreme Court 5 pages STATE OF HARYANA ETC. ETC. Vs SHAMSHER JANG BAHADUR ETC. ETC.
Case number: Appeal (civil) 1639 of 1968 |
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19 April 1972
Supreme Court 15 pages THE CONTROLLER OF ESTATE DUTY, MYSORE,BANGALORE Vs HAJI ABDUL SATTAR SAIT & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,RAY, A.N.,DUA, I.D.,KHANNA, HANS RAJ |