Showing 36136 - 36150 of 41947 judgements
03 March 1975
Supreme Court
22 pages
GANDHI FAIZEAM COLLEGE SHAHAJAHANPUR Vs UNIVERSITY OF AGRA AND ANOTHER

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1611 of 1969

03 March 1975
Supreme Court
8 pages
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, WEST Vs GIRISH KUMAR NAVALAKHA & ORS.

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Criminal 203 of 1973

03 March 1975
Supreme Court
5 pages
OIL INDIA LTD. Vs THE SUPERINTENDENT OF TAXES & OTHERS

Case number: Writ Petition (Civil) 641 of 1970

28 February 1975
Supreme Court
6 pages
JAGIR SINGH & ANR. Vs JASDEV SINGH & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 737 of 1973

28 February 1975
Supreme Court
7 pages
KALYA SINGH Vs GENDA LAL AND OTHERS

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 16 of 1973

27 February 1975
Supreme Court
8 pages
UNION OF INDIA & ORS. Vs SETH R. DALMIA

Bench: GUPTA,A.C.
Case number: Appeal Civil 1107 of 1970

27 February 1975
Supreme Court
29 pages
KHEMKA & CO. Vs STATE OF MAHARASHTRA

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V.
Case number: Appeal Civil 2089 of 1969

27 February 1975
Supreme Court
10 pages
THE COMMISSIONER OF SALES TAX, UTTAR PRADESH, LUCKNOW Vs PARSON TOOLS AND PLANTS, KANPUR

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1458 of 1970

26 February 1975
Supreme Court
9 pages
GOPAL KRISHNA DAS Vs SAILENDRA NATH BISWAS & ANR.

Case number: Appeal (civil) 10 of 1968

26 February 1975
Supreme Court
17 pages
SRI KRISHNA KHANNA Vs ADDITIONAL DISTRICT MAGISTRATE, KANPUR AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 38 of 1968

25 February 1975
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX (CENTRAL) DELHI Vs HARPRASAD & CO. (P) LTD.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 494 of 1970

25 February 1975
Supreme Court
4 pages
RANI INDER KUMARI ETC. ETC. Vs STATE OF RAJASTHAN & ANR.

Bench: GOSWAMI,P.K.
Case number: Writ Petition (Civil) 610 of 1970

24 February 1975
Supreme Court
9 pages
LAXMI CHAND Vs INDORE IMPROVEMENT TRUST, INDORE AND ORS.

Case number: Writ Petition (Civil) 517 of 1972

21 February 1975
Supreme Court
3 pages
SABHAJIT TEWARY Vs UNION OF INDIA & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C.
Case number: Writ Petition (Civil) 43 of 1972

21 February 1975
Supreme Court
63 pages
SUKHDEV SINGH & ORS Vs BAGATRAM SARDAR SINGH RAGHUVANSHI AND ANR.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C.
Case number: Appeal Civil 2137 of 1972