Showing 35566 - 35580 of 41947 judgements
18 November 1976
Supreme Court
6 pages
BEANT SINGH Vs UNION OF INDIA & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 333 of 1969

17 November 1976
Supreme Court
9 pages
KISAN TRIMBAK KOTHULA & ORS. Vs STATE OF MAHARASHTRA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 388 of 1976

17 November 1976
Supreme Court
11 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs R.M. CHIDAMBARAM PILLAI ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 17 of 1972

16 November 1976
Supreme Court
11 pages
PARASHURAM POTTERY WORKS CO. LTD. Vs INCOME TAX OFFICER, CIRCLE-1, WARD 'A', RAJKOT,GUJARAT

Case number: Appeal (civil) 1792 of 1971

16 November 1976
Supreme Court
6 pages
SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OPERA-TIVE SOCTET Vs STATE OF MADHYA PRADESH & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1166 of 1976

09 November 1976
Supreme Court
7 pages
STATE OF WEST BENGAL Vs SUDHIR CHANDRA GHOSE & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1753 of 1968

09 November 1976
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. P.S.S. INVESTMENTS (P) LTD.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1853 of 1971

05 November 1976
Supreme Court
19 pages
M. ABBAS Vs STATE OF KERALA

Bench: BHAGWATI,P.N.
Case number: Crl.A. No.-000325-000325 / 1995
Diary number: 2696 / 1995
Advocates: G. PRAKASH Vs

05 November 1976
Supreme Court
23 pages
UNION OF INDIA ETC. Vs MAJJI JANGAMAYYA ETC.(With connected Civil Appeals)

Case number: Appeal (civil) 1837 of 1974

04 November 1976
Supreme Court
4 pages
SMT. KASTURI DEVI Vs DEPUTY DIRECTOR OF CONSOLIDATION & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 789 of 1975

03 November 1976
Supreme Court
10 pages
HERBERTSONS LIMITED Vs WORKMEN OF HERBERTSONS LIMITED AND ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1901 of 1970

02 November 1976
Supreme Court
7 pages
V. GURUVIAH NAIDU AND SONS ETC. Vs STATE OF TAMIL NADU AND ANR. ETC.

Case number: Appeal (civil) 1577 of 1971

02 November 1976
Supreme Court
13 pages
BIRBAL SINGH Vs KEDAR NATH SHARMA

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1118 of 1973

02 November 1976
Supreme Court
31 pages
MAHARAJ SINGH Vs STATE OF UTTAR PRADESH & OTHERS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1 of 1976

01 November 1976
Supreme Court
5 pages
MECHELEC ENGINEERS AND MANUFACTURERS Vs M/S. BASIC EQUIPMENT CORPORATION

Case number: Appeal (civil) 508 of 1976