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18 November 1976
Supreme Court 6 pages BEANT SINGH Vs UNION OF INDIA & ORS.
Bench: BEG,M. HAMEEDULLAH |
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17 November 1976
Supreme Court 9 pages KISAN TRIMBAK KOTHULA & ORS. Vs STATE OF MAHARASHTRA
Bench: KRISHNAIYER,V.R. |
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17 November 1976
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs R.M. CHIDAMBARAM PILLAI ETC.
Bench: KRISHNAIYER,V.R. |
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16 November 1976
Supreme Court 11 pages PARASHURAM POTTERY WORKS CO. LTD. Vs INCOME TAX OFFICER, CIRCLE-1, WARD 'A', RAJKOT,GUJARAT
Case number: Appeal (civil) 1792 of 1971 |
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16 November 1976
Supreme Court 6 pages SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OPERA-TIVE SOCTET Vs STATE OF MADHYA PRADESH & ORS.
Bench: RAY,A.N. (CJ) |
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09 November 1976
Supreme Court 7 pages STATE OF WEST BENGAL Vs SUDHIR CHANDRA GHOSE & ORS.
Bench: KHANNA,HANS RAJ |
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09 November 1976
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. P.S.S. INVESTMENTS (P) LTD.
Bench: KHANNA,HANS RAJ |
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05 November 1976
Supreme Court 19 pages M. ABBAS Vs STATE OF KERALA
Bench: BHAGWATI,P.N. |
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05 November 1976
Supreme Court 23 pages UNION OF INDIA ETC. Vs MAJJI JANGAMAYYA ETC.(With connected Civil Appeals)
Case number: Appeal (civil) 1837 of 1974 |
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04 November 1976
Supreme Court 4 pages SMT. KASTURI DEVI Vs DEPUTY DIRECTOR OF CONSOLIDATION & ORS.
Bench: FAZALALI,SYED MURTAZA |
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03 November 1976
Supreme Court 10 pages HERBERTSONS LIMITED Vs WORKMEN OF HERBERTSONS LIMITED AND ORS.
Bench: GOSWAMI,P.K. |
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02 November 1976
Supreme Court 7 pages V. GURUVIAH NAIDU AND SONS ETC. Vs STATE OF TAMIL NADU AND ANR. ETC.
Case number: Appeal (civil) 1577 of 1971 |
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02 November 1976
Supreme Court 13 pages BIRBAL SINGH Vs KEDAR NATH SHARMA
Bench: CHANDRACHUD,Y.V. |
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02 November 1976
Supreme Court 31 pages MAHARAJ SINGH Vs STATE OF UTTAR PRADESH & OTHERS
Bench: KRISHNAIYER,V.R. |
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01 November 1976
Supreme Court 5 pages MECHELEC ENGINEERS AND MANUFACTURERS Vs M/S. BASIC EQUIPMENT CORPORATION
Case number: Appeal (civil) 508 of 1976 |