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26 November 1976
Supreme Court 15 pages TARA CHANDKHATRI Vs MUNICIPAL CORPORATION OF DELHI & ORS.
Case number: Appeal (civil) 2471 of 1972 |
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26 November 1976
Supreme Court 6 pages COMMISSIONER OF INCOME TAX GUJARAT-II, AHMEDABAD, Vs R.M. AMIN
Bench: KHANNA,HANS RAJ |
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26 November 1976
Supreme Court 6 pages NARENDRA BAHADUR SINGH AND ANR. Vs STATE OF U.P. AND ORS.
Bench: KHANNA,HANS RAJ |
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26 November 1976
Supreme Court 8 pages RAM RATTAN AND ORS. Vs STATE OF UTTAR PRADESH
Bench: FAZALALI,SYED MURTAZA |
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25 November 1976
Supreme Court 8 pages VIDYA VATI Vs DEVI DAS
Case number: Appeal (civil) 501 of 1976 |
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25 November 1976
Supreme Court 8 pages MANNALAL KHETAN ETC. ETC. Vs KEDAR NATH KHETAN & ORS. ETC.
Bench: RAY,A.N. (CJ) |
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24 November 1976
Supreme Court 7 pages CHHOTAN PRASAD SINGH & ORS. Vs HARI DUSADH & ORS.
Bench: SHINGAL,P.N. |
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23 November 1976
Supreme Court 5 pages PARMESHWARI DEVI Vs STATE AND ANR.
Bench: SHINGAL,P.N. |
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23 November 1976
Supreme Court 11 pages STATE OF MADHYA PRADESH & ORS. Vs ORIENT PAPER MILLS LTD.
Case number: Appeal (civil) 49 of 1972 |
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23 November 1976
Supreme Court 4 pages PREM CHAND Vs DISTRICT JUDGE, DEHRADUN & ANR.
Bench: GOSWAMI,P.K. |
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23 November 1976
Supreme Court 5 pages M. MANIKLAL Vs THE STATE OF MYSORE
Bench: KRISHNAIYER,V.R. |
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19 November 1976
Supreme Court 9 pages KHADYA PEYA VIKARETE MALAK SANGH Vs THE CHIEF OFFICER, SANGLI MUNICIPAL COUNCIL & ANR.
Bench: FAZALALI,SYED MURTAZA |
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19 November 1976
Supreme Court 2 pages JAI SINGH Vs UNION OF INDIA & ORS.
Bench: KHANNA,HANS RAJ |
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19 November 1976
Supreme Court 5 pages RAMESH CHANDRA MISRA Vs MAHENDRA TRIPATHI & ORS.
Bench: GUPTA,A.C. |
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19 November 1976
Supreme Court 4 pages SALES TAX OFFICER, SECTOR I KANPUR & ANR. Vs M/S. DWARIKA PRASAD SHEO KARAN DASS
Bench: KHANNA,HANS RAJ |