Showing 35536 - 35550 of 41947 judgements
10 December 1976
Supreme Court
3 pages
RANJEET MAL Vs GENERAL MANAGER, NORTHERN RAILWAYBARODA HOUSE, NEW DELHI &

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 432 of 1976

09 December 1976
Supreme Court
6 pages
P. RADHAKRISHNA NAIDU & OTHERS Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS

Bench: RAY,A.N. (CJ)
Case number: Writ Petition (Civil) 97 of 1976

09 December 1976
Supreme Court
4 pages
MANI SUBRAT JAIN ETC. Vs STATE OF HARYANA AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1987 of 1976

08 December 1976
Supreme Court
7 pages
STATE OF KARNATAKA Vs K.H. ANNEGOWDA & ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 361 of 1975

08 December 1976
Supreme Court
5 pages
SHARDA PRASAD SINHA Vs STATE OF BIHAR

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 203 of 1976

07 December 1976
Supreme Court
9 pages
NARANDAS KARSONDAS Vs S.A. KAMTAM & ANR..

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1020 of 1975

06 December 1976
Supreme Court
10 pages
UNION OF INDIA & ORS. Vs MURASOLI MARAN

Case number: Appeal (civil) 1448 of 1971

06 December 1976
Supreme Court
16 pages
GYAN CHAND Vs K.B. LAL AND OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1743 of 1975

02 December 1976
Supreme Court
8 pages
STATE OF HARYANA Vs HARYANA CO-OPERATIVE TRANSPORT LTD. & ORS.

Case number: Appeal (civil) 1164 of 1970

02 December 1976
Supreme Court
10 pages
BASHIR AHMED MAGREY Vs GHULAM QUADIR MIR & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 317 of 1976

01 December 1976
Supreme Court
2 pages
BURMA OIL CO. (I) TRADING LTD. CALCUTTA Vs COMMISSIONER OF WEALTH TAX (CENTRAL) CALCUTTA

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 71 of 1972

01 December 1976
Supreme Court
13 pages
MYSORE STATE ROAD TRANSPORT CORPORATION Vs MIRJA KHASIM ALl BEG & ANR.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1601 of 1968

29 November 1976
Supreme Court
32 pages
GURDIT SINGH AND ORS. ETC. Vs MUNSHA SINGH AND ORS. ETC.

Case number: Appeal (civil) 1944 of 1967

29 November 1976
Supreme Court
10 pages
AMRIT BHUSHAN GUPTA Vs UNION OF INDIA AND ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 383 of 1976

26 November 1976
Supreme Court
7 pages
VARANASAYA SANSKRIT VISHWAVIDYALAYA AND ANR. Vs DR. RAJKISHORE TRIPATHI AND ANR.

Case number: Appeal (civil) 473 of 1976