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10 December 1976
Supreme Court 3 pages RANJEET MAL Vs GENERAL MANAGER, NORTHERN RAILWAYBARODA HOUSE, NEW DELHI &
Bench: RAY,A.N. (CJ) |
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09 December 1976
Supreme Court 6 pages P. RADHAKRISHNA NAIDU & OTHERS Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS
Bench: RAY,A.N. (CJ) |
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09 December 1976
Supreme Court 4 pages MANI SUBRAT JAIN ETC. Vs STATE OF HARYANA AND ORS.
Bench: RAY,A.N. (CJ) |
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08 December 1976
Supreme Court 7 pages STATE OF KARNATAKA Vs K.H. ANNEGOWDA & ANR.
Bench: BHAGWATI,P.N. |
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08 December 1976
Supreme Court 5 pages SHARDA PRASAD SINHA Vs STATE OF BIHAR
Bench: BHAGWATI,P.N. |
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07 December 1976
Supreme Court 9 pages NARANDAS KARSONDAS Vs S.A. KAMTAM & ANR..
Bench: RAY,A.N. (CJ) |
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06 December 1976
Supreme Court 10 pages UNION OF INDIA & ORS. Vs MURASOLI MARAN
Case number: Appeal (civil) 1448 of 1971 |
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06 December 1976
Supreme Court 16 pages GYAN CHAND Vs K.B. LAL AND OTHERS
Bench: GOSWAMI,P.K. |
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02 December 1976
Supreme Court 8 pages STATE OF HARYANA Vs HARYANA CO-OPERATIVE TRANSPORT LTD. & ORS.
Case number: Appeal (civil) 1164 of 1970 |
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02 December 1976
Supreme Court 10 pages BASHIR AHMED MAGREY Vs GHULAM QUADIR MIR & ORS.
Bench: KHANNA,HANS RAJ |
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01 December 1976
Supreme Court 2 pages BURMA OIL CO. (I) TRADING LTD. CALCUTTA Vs COMMISSIONER OF WEALTH TAX (CENTRAL) CALCUTTA
Bench: KHANNA,HANS RAJ |
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01 December 1976
Supreme Court 13 pages MYSORE STATE ROAD TRANSPORT CORPORATION Vs MIRJA KHASIM ALl BEG & ANR.
Bench: SINGH,JASWANT |
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29 November 1976
Supreme Court 32 pages GURDIT SINGH AND ORS. ETC. Vs MUNSHA SINGH AND ORS. ETC.
Case number: Appeal (civil) 1944 of 1967 |
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29 November 1976
Supreme Court 10 pages AMRIT BHUSHAN GUPTA Vs UNION OF INDIA AND ORS.
Bench: BEG,M. HAMEEDULLAH |
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26 November 1976
Supreme Court 7 pages VARANASAYA SANSKRIT VISHWAVIDYALAYA AND ANR. Vs DR. RAJKISHORE TRIPATHI AND ANR.
Case number: Appeal (civil) 473 of 1976 |