Showing 34546 - 34560 of 41947 judgements
23 September 1980
Supreme Court
10 pages
SURENDRA KUMAR VERMA ETC. Vs THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 632 of 1980

23 September 1980
Supreme Court
7 pages
THE COMMISSIONER OF INCOME TAX, KERALA Vs SMT. P.K. KOCHAMMU AMMA PEROKE

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1086 of 1973

22 September 1980
Supreme Court
6 pages
STATE OF TAMIL NADU Vs S.SHANUMUGHAM CHETTIAR & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 115 of 1975

22 September 1980
Supreme Court
5 pages
AMETEEP MACHINE TOOLS Vs LABOUR COURT HARYANA & ANOTHER

Bench: PATHAK,R.S.
Case number: Appeal Civil 785 of 1975

18 September 1980
Supreme Court
18 pages
S. L. KAPOOR Vs JAGMOHAN & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1516 of 1980

16 September 1980
Supreme Court
10 pages
KISHINCHAND CHELLARAM Vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY

Case number: Appeal (civil) 2728 of 1972

16 September 1980
Supreme Court
11 pages
MAHADEO PRASAD SINGH & ANR. Vs RAM LOCHAN & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1831 of 1973

15 September 1980
Supreme Court
10 pages
ANAND SWARUP MAHESH KUMAR Vs THE COMMISSIONER OF SALES TAX

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3345 of 1979

12 September 1980
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs SK. BANNU AND SHANKAR

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 282 of 1974

11 September 1980
Supreme Court
8 pages
PRITAM NATH HOON Vs UNION OF INDIA & OTHERS

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 2193 of 1980

11 September 1980
Supreme Court
3 pages
HAMIDA SARFARAZ QUREISHI Vs M. S. KASBEKAR & OTHERS

Bench: SARKARIA,RANJIT SINGH
Case number: Writ Petition(Criminal) 3403 of 1980

10 September 1980
Supreme Court
7 pages
INDIAN OIL CORPORATION LTD. Vs UNION OF INDIA

Bench: GUPTA,A.C.
Case number: W.P.(C) No.-000444-000444 / 1979
Diary number: 62326 / 1979

09 September 1980
Supreme Court
15 pages
ICHHU DEVI CHORARIA Vs UNION OF INDIA & ORS.

Case number: Writ Petition (Civil) 2030 of 1980

09 September 1980
Supreme Court
12 pages
COMMISSIONER OF WEALTH TAX, LUCKNOW Vs P. K. BANERJEE (DEAD) BY LRS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1163 of 1973

05 September 1980
Supreme Court
8 pages
N.C. ZELIANG Vs AJU NEWMAI & 2 ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1679 of 1979