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23 September 1980
Supreme Court 10 pages SURENDRA KUMAR VERMA ETC. Vs THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
Bench: REDDY,O. CHINNAPPA (J) |
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23 September 1980
Supreme Court 7 pages THE COMMISSIONER OF INCOME TAX, KERALA Vs SMT. P.K. KOCHAMMU AMMA PEROKE
Bench: BHAGWATI,P.N. |
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22 September 1980
Supreme Court 6 pages STATE OF TAMIL NADU Vs S.SHANUMUGHAM CHETTIAR & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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22 September 1980
Supreme Court 5 pages AMETEEP MACHINE TOOLS Vs LABOUR COURT HARYANA & ANOTHER
Bench: PATHAK,R.S. |
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18 September 1980
Supreme Court 18 pages S. L. KAPOOR Vs JAGMOHAN & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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16 September 1980
Supreme Court 10 pages KISHINCHAND CHELLARAM Vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY
Case number: Appeal (civil) 2728 of 1972 |
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16 September 1980
Supreme Court 11 pages MAHADEO PRASAD SINGH & ANR. Vs RAM LOCHAN & ORS.
Bench: SARKARIA,RANJIT SINGH |
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15 September 1980
Supreme Court 10 pages ANAND SWARUP MAHESH KUMAR Vs THE COMMISSIONER OF SALES TAX
Bench: VENKATARAMIAH,E.S. (J) |
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12 September 1980
Supreme Court 10 pages STATE OF MAHARASHTRA Vs SK. BANNU AND SHANKAR
Bench: SARKARIA,RANJIT SINGH |
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11 September 1980
Supreme Court 8 pages PRITAM NATH HOON Vs UNION OF INDIA & OTHERS
Bench: KRISHNAIYER,V.R. |
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11 September 1980
Supreme Court 3 pages HAMIDA SARFARAZ QUREISHI Vs M. S. KASBEKAR & OTHERS
Bench: SARKARIA,RANJIT SINGH |
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10 September 1980
Supreme Court 7 pages INDIAN OIL CORPORATION LTD. Vs UNION OF INDIA
Bench: GUPTA,A.C. |
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09 September 1980
Supreme Court 15 pages ICHHU DEVI CHORARIA Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 2030 of 1980 |
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09 September 1980
Supreme Court 12 pages COMMISSIONER OF WEALTH TAX, LUCKNOW Vs P. K. BANERJEE (DEAD) BY LRS.
Bench: VENKATARAMIAH,E.S. (J) |
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05 September 1980
Supreme Court 8 pages N.C. ZELIANG Vs AJU NEWMAI & 2 ORS.
Bench: FAZALALI,SYED MURTAZA |