Showing 34501 - 34515 of 41947 judgements
12 December 1980
Supreme Court
8 pages
S. K. SARKAR, MEMBER, BOARD OF REVENUE, U.P., LUCKNOW Vs VINAY CHANDRA MISRA

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 294 of 1974

12 December 1980
Supreme Court
7 pages
GRINDLAYS BANK LTD. Vs CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2355 of 1979

12 December 1980
Supreme Court
3 pages
OFFICIAL LIQUIDATOR OF HIGH COURT OF KARNATAKA Vs SMT. V. LAKSHMIKUTTY

Bench: BHAGWATI,P.N.
Case number: Special Leave Petition (Civil) 5844 of 1980

10 December 1980
Supreme Court
9 pages
RACHAPUDI SUBBA RAO Vs THE ADVOCATE-GENERAL, ANDHRA PRADESH

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 172 of 1975

05 December 1980
Supreme Court
8 pages
MALAK SINGH ETC. Vs STATE OF PUNJAB & HARYANA & ORS

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 707 of 1980

02 December 1980
Supreme Court
7 pages
MADURA COATS LIMITED Vs INSPECTOR OF FACTORIES, FIRST CIRCLE, MADURAI & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 34 of 1980

26 November 1980
Supreme Court
4 pages
BRIJ BIHARI LAL AGARWAL Vs HIGH COURT OF MADHYA PRADESH & ORS.

Case number: Appeal (civil) 3272 of 1979

25 November 1980
Supreme Court
9 pages
BRIJENDRA SINGH Vs STATE OF U.P. & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 2726 of 1980

25 November 1980
Supreme Court
13 pages
CHOWGULE & CO. PVT. LTD. & ANR. Vs UNION OF INDIA & OTHERS(AND VICE VERSA)

Bench: BHAGWATI,P.N.
Case number: Special Leave Petition (Civil) 30208 of 1986

20 November 1980
Supreme Court
4 pages
AMRUTLAL CHUNILAL RAVAL Vs DATTATRAYA PANDURANG HAJARNIS & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 707 of 1978

14 November 1980
Supreme Court
62 pages
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH (RAILWAY)REPRESENTE Vs UNION OF INDIA AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 1041 of 1979

13 November 1980
Supreme Court
0 pages
MAHARAO SAHIB SHRI BHIM SINGHJI Vs UNION OF INDIA

Bench: Y.V. CHANDRACHUD CJ,P.N. BHAGWATI,V.R. KRISHNAIYER,V.D. TULZAPURKAR
Case number: Writ Petition (civil) 350 of 1977

13 November 1980
Supreme Court
27 pages
AJAY HASIA ETC. Vs KHALID MUJIB SEHRAVARDI & ORS. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,KOSHAL, A.D.
Case number: Writ Petition (Civil) 1304 of 1979

13 November 1980
Supreme Court
34 pages
SOM PRAKASH REKHI Vs UNION OF INDIA & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 1212 of 1977

13 November 1980
Supreme Court
16 pages
TATA CONSULTING ENGINEERS Vs WORKMEN EMPLOYED AND VICE-VERSA

Bench: PATHAK,R.S.
Case number: Appeal Civil 2299 of 1979