Judgements

13 November 1980
Supreme Court
21 pages

FERTILIZER CORPORATION KAMGAR UNION (REGD.), SINDRI ANDOTHE Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,KOSHAL, A.D.
Case number: Special Leave Petition (Criminal) 3804 of 1980

13 November 1980
Supreme Court
9 pages

ACCOUNTANT GENERAL & ANR. ETC. ETC. Vs S. DORAISWAMY & ORS. ETC. ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1584-1588 of 1973

12 November 1980
Supreme Court
7 pages

GOPALANACHARI Vs STATE OF KERALA

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 350 of 1980

12 November 1980
Supreme Court
3 pages

VED PRAKASH Vs STATE OF HARYANA

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 291 of 1980

11 November 1980
Supreme Court
6 pages

PREM CHAND Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (Civil) 3050 of 1980

11 November 1980
Supreme Court
2 pages

SHUIDAGOUDA NINGAPPA GHANDAVAR Vs STATE OF KARNATAKA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 743 of 1980

11 November 1980
Supreme Court
51 pages

MARU RAM ETC. ETC. Vs UNION OF lNDIA & ANR.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,KOSHAL, A.D.
Case number: Writ Petition (Civil) 865 of 1979

10 November 1980
Supreme Court
2 pages

ALIJAN NANHE PEHALWAN QURESHI Vs STATE OF MAHARASHTRA

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 1620 of 1980

10 November 1980
Supreme Court
9 pages

S S. SHARMA & ORS. Vs UNION OF INDIA & ORS.

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 626 of 1979

10 November 1980
Supreme Court
80 pages

THE LIFE INSURANCE CORPORATION OF INDIA Vs D. J. BAHADUR & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2275 of 1978

05 November 1980
Supreme Court
40 pages

B. S. YADAV AND OTHERS ETC. Vs STATE OF HARYANA AND OTHERS ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,TULZAPURKAR, V.D.,SEN, A.P. (J)
Case number: Writ Petition (Civil) 4228-4230 of 1978

05 November 1980
Supreme Court
9 pages

CHET RAM VASHIST Vs MUNICIPAL CORPORATION OF DELHI & ANR.

Bench: PATHAK,R.S.
Case number: Appeal Civil 147 of 1974

04 November 1980
Supreme Court
15 pages

SHRIMATI SARASWATI DEVI Vs U.P. GOVTERNMENT

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,KOSHAL, A.D.
Case number: C.A. No.-001420-001420 / 1973
Diary number: 60150 / 1973

04 November 1980
Supreme Court
8 pages

KISHOR SINGH RAVINDER DEV ETC. Vs STATE OF RAJASTHAN

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 5287 of 1980

29 October 1980
Supreme Court
6 pages

PRAVEEN ANSARI & ORS Vs STATE TRANSPORT APPELLATE TRIBUNAL, LUCKNOW & ORS

Bench: DESAI,D.A.
Case number: Appeal Civil 2520 of 1980