Showing 34366 - 34380 of 41947 judgements
27 July 1981
Supreme Court
13 pages
RESERVE BANK OF INDIA, BOMBAY Vs C.T. DIGHE AND OTHERS

Bench: GUPTA,A.C.
Case number: Appeal Civil 2815 of 1980

24 July 1981
Supreme Court
0 pages
SANTOSHI TEL UTPADAK KENDRA Vs DEPUTY COMMISSIONER OF SALES TAX

Case number: Appeal (civil) 1968 of 1978

24 July 1981
Supreme Court
12 pages
PRAKASH AMICHAND SHAH Vs STATE OF GUJARAT

Bench: GUPTA,A.C.
Case number: Appeal Civil 1224 of 1977

23 July 1981
Supreme Court
11 pages
ASSESSING AUTHORITY-CUM-EXCISE & TAXATION OFFICER, GURGAON Vs M/S. EAST INDIA COTTON MFG. CO. LTD.FARIDABAD.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 756 of 1973

23 July 1981
Supreme Court
7 pages
K. JAGANNADHA RAO Vs STATE OF ANDHRA PRADESH & OTHERS

Bench: GUPTA,A.C.
Case number: Appeal Civil 1223 of 1977

23 July 1981
Supreme Court
3 pages
SYED ASADULLAH KAZMI Vs THE ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 1440 of 1979

22 July 1981
Supreme Court
7 pages
FIRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs THE WORKMEN EMPLOYED REPRESENTED BY FIRESTONE TYREEMPLOYEES

Bench: GUPTA,A.C.
Case number: Appeal Civil 1794 of 1977

22 July 1981
Supreme Court
4 pages
F.R. JESURATNAM Vs UNION OF INDIA & OTHERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 318 of 1978

22 July 1981
Supreme Court
8 pages
BROOKE BOND INDIA LTD. Vs THE WORKMEN

Bench: GUPTA,A.C.
Case number: Appeal Civil 1757 of 1980

22 July 1981
Supreme Court
9 pages
SOUTH INDIA VISCOSE LTD. Vs STATE OF TAMIL NADU

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1192 of 1978

21 July 1981
Supreme Court
5 pages
FIRM RAMDEO ONKARMAL & ANR. Vs STATE OF U.P. & ANR.

Bench: PATHAK,R.S.
Case number: Appeal Criminal 552 of 1976

21 July 1981
Supreme Court
10 pages
BEHARILAL RAMCHARAN Vs INCOME-TAX OFFICER, SPECIAL CIRCLE 'B' WARD, KANPUR AND ANR

Case number: Appeal (civil) 2367 of 1972

08 May 1981
Supreme Court
11 pages
JAMNAPRASAD KANHAIYALAL Vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

Bench: SEN,A.P. (J)
Case number: Tax Reference Case 19 of 1975

08 May 1981
Supreme Court
9 pages
S.S. DHANOA Vs MUNICIPAL CORPORATION, DELHI & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 520 of 1976

08 May 1981
Supreme Court
29 pages
S.S. MOGHE & ORS. Vs UNION OF INDIA & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Writ Petition (Civil) 119 of 1979