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27 July 1981
Supreme Court 13 pages RESERVE BANK OF INDIA, BOMBAY Vs C.T. DIGHE AND OTHERS
Bench: GUPTA,A.C. |
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24 July 1981
Supreme Court 0 pages SANTOSHI TEL UTPADAK KENDRA Vs DEPUTY COMMISSIONER OF SALES TAX
Case number: Appeal (civil) 1968 of 1978 |
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24 July 1981
Supreme Court 12 pages PRAKASH AMICHAND SHAH Vs STATE OF GUJARAT
Bench: GUPTA,A.C. |
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23 July 1981
Supreme Court 11 pages ASSESSING AUTHORITY-CUM-EXCISE & TAXATION OFFICER, GURGAON Vs M/S. EAST INDIA COTTON MFG. CO. LTD.FARIDABAD.
Bench: BHAGWATI,P.N. |
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23 July 1981
Supreme Court 7 pages K. JAGANNADHA RAO Vs STATE OF ANDHRA PRADESH & OTHERS
Bench: GUPTA,A.C. |
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23 July 1981
Supreme Court 3 pages SYED ASADULLAH KAZMI Vs THE ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
Bench: PATHAK,R.S. |
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22 July 1981
Supreme Court 7 pages FIRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs THE WORKMEN EMPLOYED REPRESENTED BY FIRESTONE TYREEMPLOYEES
Bench: GUPTA,A.C. |
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22 July 1981
Supreme Court 4 pages F.R. JESURATNAM Vs UNION OF INDIA & OTHERS
Bench: PATHAK,R.S. |
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22 July 1981
Supreme Court 8 pages BROOKE BOND INDIA LTD. Vs THE WORKMEN
Bench: GUPTA,A.C. |
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22 July 1981
Supreme Court 9 pages SOUTH INDIA VISCOSE LTD. Vs STATE OF TAMIL NADU
Bench: VENKATARAMIAH,E.S. (J) |
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21 July 1981
Supreme Court 5 pages FIRM RAMDEO ONKARMAL & ANR. Vs STATE OF U.P. & ANR.
Bench: PATHAK,R.S. |
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21 July 1981
Supreme Court 10 pages BEHARILAL RAMCHARAN Vs INCOME-TAX OFFICER, SPECIAL CIRCLE 'B' WARD, KANPUR AND ANR
Case number: Appeal (civil) 2367 of 1972 |
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08 May 1981
Supreme Court 11 pages JAMNAPRASAD KANHAIYALAL Vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL
Bench: SEN,A.P. (J) |
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08 May 1981
Supreme Court 9 pages S.S. DHANOA Vs MUNICIPAL CORPORATION, DELHI & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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08 May 1981
Supreme Court 29 pages S.S. MOGHE & ORS. Vs UNION OF INDIA & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |