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07 May 1981
Supreme Court 8 pages JAGRUP SINGH Vs STATE OF HARYANA
Bench: DESAI,D.A. |
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07 May 1981
Supreme Court 8 pages STATE OF KARNATAKA Vs KRISHNA BHIMA WALVAKAR & ANR.
Bench: SEN,A.P. (J) |
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07 May 1981
Supreme Court 9 pages STATE OF PUNJAB AND ORS. Vs AJUDHIA NATH AND ANR.
Bench: KOSHAL,A.D. |
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07 May 1981
Supreme Court 96 pages NEEDLE INDUSTRIES (INDIA) LTD., & ORS. Vs NEEDLE INDUSTRIES NEWEY (INDIA) HOLDING LTD. & ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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06 May 1981
Supreme Court 9 pages STATE OF MAHARASHTRA Vs WASUDEO RAMCHANDRA KAIDALWAR
Bench: SEN,A.P. (J) |
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05 May 1981
Supreme Court 10 pages DIVISIONAL FOREST OFFICER Vs BISHWANATH TEA CO. LTD.
Bench: DESAI,D.A. |
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04 May 1981
Supreme Court 9 pages MST. L.M.S. UMMU SALEEMA Vs B.B. GUJARAL & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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04 May 1981
Supreme Court 3 pages GOKUL PARASHRAM PATIL Vs STATE OF MAHARASHTRA
Bench: KOSHAL,A.D. |
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01 May 1981
Supreme Court 15 pages SEWAKRAM SOBHANI Vs R.K. KARANJIA, CHIEF EDITOR, WEEKLY BLITZ & ORS.
Bench: SEN,A.P. (J) |
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28 April 1981
Supreme Court 17 pages HASMAT RAI & ANR. Vs RAGHUNATH PRASAD
Bench: DESAI,D.A. |
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24 April 1981
Supreme Court 11 pages LAJPAT RAI AND OTHERS Vs STATE OF PUNJAB AND OTHERS
Bench: KOSHAL,A.D. |
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23 April 1981
Supreme Court 11 pages ASSISTANT CONTROLLER OF ESTATE DUTY & ORS. Vs PRAYAG DASS AGARWAL
Bench: VENKATARAMIAH,E.S. (J) |
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23 April 1981
Supreme Court 9 pages GANGA SARAN AND SONS PVT. LTD. CALCUTTA Vs INCOME TAX OFFICER & ORS.
Case number: Appeal (civil) 1146 of 1973 |
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22 April 1981
Supreme Court 8 pages BIBI RAHMANI KHATOON & ORS. Vs HARKOO GOPE & ORS.
Bench: DESAI,D.A. |
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22 April 1981
Supreme Court 9 pages C.I.T. BOMBAY Vs BAR COUNCIL OF MAHARASHTRABAR COUNCIL OF INDIABAR COUNCIL O
Case number: Appeal (civil) 2115 of 1980 |