Showing 34381 - 34395 of 41947 judgements
07 May 1981
Supreme Court
8 pages
JAGRUP SINGH Vs STATE OF HARYANA

Bench: DESAI,D.A.
Case number: Special Leave Petition (Criminal) 96 of 1981

07 May 1981
Supreme Court
8 pages
STATE OF KARNATAKA Vs KRISHNA BHIMA WALVAKAR & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 669 of 1980

07 May 1981
Supreme Court
9 pages
STATE OF PUNJAB AND ORS. Vs AJUDHIA NATH AND ANR.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1665 of 1980

07 May 1981
Supreme Court
96 pages
NEEDLE INDUSTRIES (INDIA) LTD., & ORS. Vs NEEDLE INDUSTRIES NEWEY (INDIA) HOLDING LTD. & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 2139 of 1978

06 May 1981
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs WASUDEO RAMCHANDRA KAIDALWAR

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 277 of 1976

05 May 1981
Supreme Court
10 pages
DIVISIONAL FOREST OFFICER Vs BISHWANATH TEA CO. LTD.

Bench: DESAI,D.A.
Case number: Appeal Civil 218 of 1970

04 May 1981
Supreme Court
9 pages
MST. L.M.S. UMMU SALEEMA Vs B.B. GUJARAL & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 1745 of 1981

04 May 1981
Supreme Court
3 pages
GOKUL PARASHRAM PATIL Vs STATE OF MAHARASHTRA

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 512 of 1981

01 May 1981
Supreme Court
15 pages
SEWAKRAM SOBHANI Vs R.K. KARANJIA, CHIEF EDITOR, WEEKLY BLITZ & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 543 of 1979

28 April 1981
Supreme Court
17 pages
HASMAT RAI & ANR. Vs RAGHUNATH PRASAD

Bench: DESAI,D.A.
Case number: Appeal Civil 1108 of 1976

24 April 1981
Supreme Court
11 pages
LAJPAT RAI AND OTHERS Vs STATE OF PUNJAB AND OTHERS

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1981 of 1970

23 April 1981
Supreme Court
11 pages
ASSISTANT CONTROLLER OF ESTATE DUTY & ORS. Vs PRAYAG DASS AGARWAL

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1843 of 1974

23 April 1981
Supreme Court
9 pages
GANGA SARAN AND SONS PVT. LTD. CALCUTTA Vs INCOME TAX OFFICER & ORS.

Case number: Appeal (civil) 1146 of 1973

22 April 1981
Supreme Court
8 pages
BIBI RAHMANI KHATOON & ORS. Vs HARKOO GOPE & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1359 of 1981

22 April 1981
Supreme Court
9 pages
C.I.T. BOMBAY Vs BAR COUNCIL OF MAHARASHTRABAR COUNCIL OF INDIABAR COUNCIL O

Case number: Appeal (civil) 2115 of 1980