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27 January 1983
Supreme Court 20 pages STATE OF GUJARAT & ORS ETC. Vs RAMAN LAL KESHAV LAL & ORS. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J) |
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20 January 1983
Supreme Court 13 pages SANJIT ROY Vs STATE OF. RAJASTHAN
Bench: BHAGWATI,P.N. |
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18 January 1983
Supreme Court 17 pages HAJI SIDDIK HAJI UMAR & OTHERS Vs UNION OF INDIA
Bench: VENKATARAMIAH,E.S. (J) |
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16 January 1983
Supreme Court 14 pages PRITAM DASS MAHANT Vs SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
Bench: MISRA,R.B. (J) |
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14 January 1983
Supreme Court 7 pages MUNSHI RAM Vs NARSI RAM & ANOTHER
Bench: VENKATARAMIAH,E.S. (J) |
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14 January 1983
Supreme Court 6 pages STATE OF ASSAM Vs MAFIZUDDIN AHMED
Bench: MISRA,R.B. (J) |
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12 January 1983
Supreme Court 6 pages ASSISTANT COLLECTOR OF CENTRAL EXCISE, CALICUT Vs V.P. SAYED MOHAMMED
Bench: VENKATARAMIAH,E.S. (J) |
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17 December 1982
Supreme Court 35 pages D.S. NAKARA Vs UNION OF INDIA
Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,DESAI, D.A.,REDDY, O. CHINNAPPA (J),ISLAM, BAHARUL (J) |
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17 December 1982
Supreme Court 10 pages THE OFFICIAL LIQUIDATOR Vs PARTHASARATHI SINHA & OTHERS
Case number: Appeal (civil) 3614 of 1982 |
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16 December 1982
Supreme Court 7 pages STATE OF RAJASTHAN Vs SUKHPAL SINGH & OTHERS
Bench: CHANDRACHUD,Y.V. ((CJ) |
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16 December 1982
Supreme Court 69 pages SHEONANDAN PASWAN Vs STATE OF BIHAR & OTHERS
Bench: TULZAPURKAR,V.D. |
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16 December 1982
Supreme Court 4 pages BRITISH INDIA CORPORATION LTD. Vs MARKET COMMITTEE, DHARIWAL & ANOTHER
Bench: VARADARAJAN,A. (J) |
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15 December 1982
Supreme Court 20 pages DR. ASIM KUMAR BOSE Vs UNION OF INDIA & OTHERS
Bench: SEN,A.P. (J) |
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15 December 1982
Supreme Court 6 pages MAQSOODAN & OTHERS Vs STATE OF UTTAR PRADESH [AND VICE-VERSA]
Bench: ISLAM,BAHARUL (J) |
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14 December 1982
Supreme Court 5 pages FOOD INSPECTOR, MUNICIPAL CORPORATION,BARODA Vs MADANLAL RAMLAL SHARMA AND ANOTHER
Case number: Appeal (crl.) 605 of 1981 |