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03 March 1983
Supreme Court 17 pages APOORVA SHANTILAL SHAH Vs COMMISSIONER OF INCOME TAX GUJARAT I, AHMEDABAD
Bench: SEN,AMARENDRA NATH (J) |
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02 March 1983
Supreme Court 14 pages LABOURERS WORK[NG ON SALAL HYDRO-PROJECT Vs STATE OF JAMMU & KASHMIR AND OTHERS
Bench: BHAGWATI,P.N. |
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02 March 1983
Supreme Court 5 pages SMT. PERIYAKKAL & OTHERS Vs SMT. DAKSHYANI
Bench: REDDY,O. CHINNAPPA (J) |
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01 March 1983
Supreme Court 14 pages COL. D.D. JOSHI AND OTHERS Vs UNION OF INDIA AND OTHERS
Bench: DESAI,D.A. |
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24 February 1983
Supreme Court 20 pages RAMESHWAR PRASAD ETC., ETC. Vs STATE OF UTTAR PRADESH & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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22 February 1983
Supreme Court 10 pages V.S. MURTY 7 OTHERS Vs THE DEPUTY CHIEF ACCOUNTS OFFICER & OTHERS
Bench: DESAI,D.A. |
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21 February 1983
Supreme Court 8 pages STATE OF MADHYA PRADESH Vs RAMASHANKAR RAGHUVANSHI & ANOTHER
Bench: FAZALALI,SYED MURTAZA |
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18 February 1983
Supreme Court 7 pages DEPUTY COMMISSIONER OF SALES TAX (LAW),BOARD OF REVENUE (TA Vs MOTOR INDUSTRIES CO., ERNAKULAM
Bench: VENKATARAMIAH,E.S. (J) |
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18 February 1983
Supreme Court 2 pages STATE OF KERALA Vs JAY ENGINEERING WORKS LTD., ERNAKULAM
Bench: VENKATARAMIAH,E.S. (J) |
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18 February 1983
Supreme Court 16 pages ASHOK SERVICE CENTRE & ANOTHER ETC. Vs STATE OF ORISSA
Bench: VENKATARAMIAH,E.S. (J) |
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16 February 1983
Supreme Court 9 pages T.V. VATHEESWARAN Vs STATE OF TAMIL NADU
Bench: REDDY,O. CHINNAPPA (J) |
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15 February 1983
Supreme Court 9 pages SHEELA BARSE Vs STATE OF MAHARASHTRA
Bench: BHAGWATI,P.N. |
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01 February 1983
Supreme Court 7 pages BABU RAM Vs STATE OF U.P. .
Bench: MISRA,R.B. (J) |
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28 January 1983
Supreme Court 5 pages PATEL ISWAERBHAI PRAHLDBHAI ETC. ETC. Vs TALUKA DEVELOPMENT OFFICER & OTHERS
Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J) |
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27 January 1983
Supreme Court 26 pages STATE OF GUJARAT & ANOTHER Vs RAMAN LAL KESHAV LAL SONI & OTHERS
Bench: REDDY,O. CHINNAPPA (J) |