Showing 34186 - 34200 of 41947 judgements
13 December 1982
Supreme Court
6 pages
AJOOMAL LILARAM AND ANOTHER Vs UNION OF INDIA AND OTHERS

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 3741 of 1982

10 December 1982
Supreme Court
27 pages
SANJEEV COKE MANUFACTURING COMPANY Vs BHARAT COKING COAL LTD. AND ANOTHER

Bench: BHAGWATI, P.N.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ISLAM, BAHARUL (J),SEN, AMARENDRA NATH (J)
Case number: Transfer Petition (Civil) 1 of 1980

10 December 1982
Supreme Court
58 pages
NATIONAL TEXTILE WORKERS Vs P.R. RAMKRISHNAN AND OTHERS.

Bench: BHAGWATI, P.N.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ISLAM, BAHARUL (J),SEN, AMARENDRA NATH (J)
Case number: Appeal (civil) 4065 of 1982

07 December 1982
Supreme Court
13 pages
T. BARAI Vs HENRY AH HOE AND ANOTHER

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 40 of 1979

03 December 1982
Supreme Court
6 pages
KHEMCHAND SHANKAR CHOUDHARYAND ANOTHER Vs VISHNU HARI PATIL AND OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3759 of 1982

01 December 1982
Supreme Court
8 pages
MUNICIPAL CORPORATION OF DELHI Vs RAM KISHAN ROHTAGI AND OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 701 of 1980

01 December 1982
Supreme Court
3 pages
MUNICIPAL CORPORATION OF DELHI Vs PURSHOTAM DASS JHUNJUNWALA AND OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 749 of 1980

30 November 1982
Supreme Court
5 pages
SYEDABAD TEA CO. LTD. Vs STATE OF BIHAR

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2563 of 1969

26 November 1982
Supreme Court
5 pages
SMT. KANWAL SOOD Vs NAWAL KISHORE AND ANOTHER

Bench: MISRA,R.B. (J)
Case number: Appeal Criminal 69 of 1981

25 November 1982
Supreme Court
14 pages
MADHUSUDAN DAS Vs SMT. NARAYANI BAI AND OTHERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 2376 of 1969

23 November 1982
Supreme Court
5 pages
JOGDHAYAN Vs BABU RAM AND OTHERS

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Civil 94 of 1972

18 November 1982
Supreme Court
3 pages
RUPINDER SINGH SODHI AND ANOTHER Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 8816 of 1982

17 November 1982
Supreme Court
10 pages
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs DILIPKUMAR RAGHAVENDRANATH NADKARNI BAND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 3724 of 1982

17 November 1982
Supreme Court
5 pages
PREM THAKUR Vs STATE OF PUNJAB

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 187 of 1982

08 November 1982
Supreme Court
64 pages
S.P. MITTAL ETC. ETC. Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,REDDY, O. CHINNAPPA (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J)
Case number: Writ Petition (Civil) 5879 of 1980