Showing 34141 - 34155 of 41947 judgements
07 April 1983
Supreme Court
8 pages
STATE OF PUNJAB Vs DEVINDER KUMAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 286 of 1981

07 April 1983
Supreme Court
19 pages
MITHU, ETC., ETC., Vs STATE OF PUNJAB ETC. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J)
Case number: Appeal Criminal 745 of 1980

06 April 1983
Supreme Court
5 pages
BINOY KUMAR CHATTERJEE Vs M/S JUGANTAR LTD. AND OTHERS

Bench: PATHAK,R.S.
Case number: Special Leave Petition (Civil) 7299 of 1981

05 April 1983
Supreme Court
6 pages
THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs BEN HIRABEN MANILAL

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 744 of 1978

31 March 1983
Supreme Court
7 pages
DARSHAN SINGH @ BHASURI & ORS. Vs STATE OF PUNJAB

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 429 of 1981

31 March 1983
Supreme Court
6 pages
MOHD. SHAKEEL WAHID AHMED Vs STATE OF MAHARASHTRA & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J),MISRA RANGNATH
Case number: Writ Petition(Criminal) 1369 of 1982

31 March 1983
Supreme Court
25 pages
M. KARUNANIDHI ETC. Vs H.V. HANDE & ORS. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 38 of 1981

31 March 1983
Supreme Court
9 pages
STATE OF KARNATAKA AND ANR. Vs H. GANESH KAMATH ETC. ETC.

Bench: MADON,D.P.
Case number: Appeal Civil 2488 of 1977

31 March 1983
Supreme Court
5 pages
EXECUTIVE COMMITTEE OF MEERUTCOLLEGE, MEERUT & ORS. Vs VICE CHANCELLOR, MEERUT UNIVERSITY,MEERUT & ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 3222 of 1982

25 March 1983
Supreme Court
5 pages
A.A. CALTON Vs THE DIRECTOR OF EDUCATION & ANOTHER

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 2264 of 1979

24 March 1983
Supreme Court
13 pages
SHER SINGH & OTHERS Vs THE STATE OF PUNJAB

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 232 of 1983

11 March 1983
Supreme Court
9 pages
EARABHADRAPPA ALIAS KRISHNAPPA Vs STATE OF KARNATAKA

Case number: Appeal (crl.) 669 of 1982

11 March 1983
Supreme Court
14 pages
OM PRAKASH AND OTHERS Vs STATE OF UTTER PRADESH

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 2413 of 1968

11 March 1983
Supreme Court
11 pages
STATE OF U.P. Vs LAXMI BRAHMAN & ANR.

Bench: DESAI,D.A.
Case number: Appeal Criminal 249 of 1976

10 March 1983
Supreme Court
16 pages
AJIT SINGH & OTHERS ETC. Vs STATE OF PUNJAB & ANOTHER

Case number: Writ Petition (Civil) 5274 of 1980