|
07 April 1983
Supreme Court 8 pages STATE OF PUNJAB Vs DEVINDER KUMAR & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
07 April 1983
Supreme Court 19 pages MITHU, ETC., ETC., Vs STATE OF PUNJAB ETC. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J) |
|
06 April 1983
Supreme Court 5 pages BINOY KUMAR CHATTERJEE Vs M/S JUGANTAR LTD. AND OTHERS
Bench: PATHAK,R.S. |
|
05 April 1983
Supreme Court 6 pages THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs BEN HIRABEN MANILAL
Bench: MUKHARJI,SABYASACHI (J) |
|
31 March 1983
Supreme Court 7 pages DARSHAN SINGH @ BHASURI & ORS. Vs STATE OF PUNJAB
Bench: CHANDRACHUD,Y.V. ((CJ) |
|
31 March 1983
Supreme Court 6 pages MOHD. SHAKEEL WAHID AHMED Vs STATE OF MAHARASHTRA & ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J),MISRA RANGNATH |
|
31 March 1983
Supreme Court 25 pages M. KARUNANIDHI ETC. Vs H.V. HANDE & ORS. ETC.
Bench: SEN,A.P. (J) |
|
31 March 1983
Supreme Court 9 pages STATE OF KARNATAKA AND ANR. Vs H. GANESH KAMATH ETC. ETC.
Bench: MADON,D.P. |
|
31 March 1983
Supreme Court 5 pages EXECUTIVE COMMITTEE OF MEERUTCOLLEGE, MEERUT & ORS. Vs VICE CHANCELLOR, MEERUT UNIVERSITY,MEERUT & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
|
25 March 1983
Supreme Court 5 pages A.A. CALTON Vs THE DIRECTOR OF EDUCATION & ANOTHER
Bench: THAKKAR,M.P. (J) |
|
24 March 1983
Supreme Court 13 pages SHER SINGH & OTHERS Vs THE STATE OF PUNJAB
Bench: CHANDRACHUD,Y.V. ((CJ) |
|
11 March 1983
Supreme Court 9 pages EARABHADRAPPA ALIAS KRISHNAPPA Vs STATE OF KARNATAKA
Case number: Appeal (crl.) 669 of 1982 |
|
11 March 1983
Supreme Court 14 pages OM PRAKASH AND OTHERS Vs STATE OF UTTER PRADESH
Bench: VARADARAJAN,A. (J) |
|
11 March 1983
Supreme Court 11 pages STATE OF U.P. Vs LAXMI BRAHMAN & ANR.
Bench: DESAI,D.A. |
|
10 March 1983
Supreme Court 16 pages AJIT SINGH & OTHERS ETC. Vs STATE OF PUNJAB & ANOTHER
Case number: Writ Petition (Civil) 5274 of 1980 |