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28 April 1983
Supreme Court 13 pages MALWA BUS SERVICE (P) LTD. Vs STATE OF PUNJAB & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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26 April 1983
Supreme Court 27 pages A. JANARDHANA Vs UNION OF INDIA AND OTHERS
Bench: DESAI,D.A. |
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26 April 1983
Supreme Court 7 pages AZAD SINGH & OTHERS Vs BARKAT ULLAH KHAN & OTHERS
Bench: DESAI,D.A. |
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26 April 1983
Supreme Court 8 pages DR. RAMJI DWIVEDI Vs STATE OF U. P. & OTHERS
Bench: DESAI,D.A. |
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26 April 1983
Supreme Court 8 pages RANJAN DWIVEDI Vs UNION OF INDIA
Bench: SEN,A.P. (J) |
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22 April 1983
Supreme Court 5 pages DEVAKI NANDAN PRASAD Vs STATE OF BIHAR & ORS.
Bench: DESAI,D.A. |
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20 April 1983
Supreme Court 79 pages STATE OF BIHAR Vs RADHA KRISHNA SINGH & ORS.
Bench: FAZALALI,SYED MURTAZA |
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20 April 1983
Supreme Court 6 pages PUNJAB ENGINEERING COLLEGE ETC. ETC. Vs SANJAY GULATI AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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19 April 1983
Supreme Court 7 pages MANOHAR NATH KAUL Vs STATE OF JAMMU & KASHMIR
Bench: MISRA RANGNATH |
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19 April 1983
Supreme Court 16 pages NAIB SINGH Vs STATE OF PUNJAB & ORS.
Bench: TULZAPURKAR,V.D. |
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15 April 1983
Supreme Court 13 pages H.M.M. LIMITED Vs DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS.
Bench: VARADARAJAN,A. (J) |
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13 April 1983
Supreme Court 9 pages TITAGHUR PAPER MILLS CO. LTD. Vs STATE OF ORISSA
Bench: SEN,A.P. (J) |
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13 April 1983
Supreme Court 3 pages HIRA LAL Vs DISTRICT JUDGE, GHAZIABAD & OTHERS
Bench: MISRA RANGNATH |
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12 April 1983
Supreme Court 4 pages BALRAM & OTHERS Vs THE IIIRD ADDITIONAL DISTRICT. JUDGE & ANR.
Bench: MISRA RANGNATH |
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12 April 1983
Supreme Court 8 pages DR. S.S. KHANNA Vs CHIEF SECRETARY, PATNA & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |