Showing 34126 - 34140 of 41947 judgements
28 April 1983
Supreme Court
13 pages
MALWA BUS SERVICE (P) LTD. Vs STATE OF PUNJAB & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 2617 of 1982

26 April 1983
Supreme Court
27 pages
A. JANARDHANA Vs UNION OF INDIA AND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 360 of 1980

26 April 1983
Supreme Court
7 pages
AZAD SINGH & OTHERS Vs BARKAT ULLAH KHAN & OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 282 of 1969

26 April 1983
Supreme Court
8 pages
DR. RAMJI DWIVEDI Vs STATE OF U. P. & OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 1340 of 1982

26 April 1983
Supreme Court
8 pages
RANJAN DWIVEDI Vs UNION OF INDIA

Bench: SEN,A.P. (J)
Case number: Writ Petition(Criminal) 1712 of 1981

22 April 1983
Supreme Court
5 pages
DEVAKI NANDAN PRASAD Vs STATE OF BIHAR & ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 3053 of 1980

20 April 1983
Supreme Court
79 pages
STATE OF BIHAR Vs RADHA KRISHNA SINGH & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 494 of 1975

20 April 1983
Supreme Court
6 pages
PUNJAB ENGINEERING COLLEGE ETC. ETC. Vs SANJAY GULATI AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 3779 of 1982

19 April 1983
Supreme Court
7 pages
MANOHAR NATH KAUL Vs STATE OF JAMMU & KASHMIR

Bench: MISRA RANGNATH
Case number: Appeal Criminal 677 of 1980

19 April 1983
Supreme Court
16 pages
NAIB SINGH Vs STATE OF PUNJAB & ORS.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Criminal 187 of 1978

15 April 1983
Supreme Court
13 pages
H.M.M. LIMITED Vs DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 861 of 1980

13 April 1983
Supreme Court
9 pages
TITAGHUR PAPER MILLS CO. LTD. Vs STATE OF ORISSA

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 5388 of 1980

13 April 1983
Supreme Court
3 pages
HIRA LAL Vs DISTRICT JUDGE, GHAZIABAD & OTHERS

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 4007 of 1982

12 April 1983
Supreme Court
4 pages
BALRAM & OTHERS Vs THE IIIRD ADDITIONAL DISTRICT. JUDGE & ANR.

Bench: MISRA RANGNATH
Case number: Appeal Civil 3953 of 1983

12 April 1983
Supreme Court
8 pages
DR. S.S. KHANNA Vs CHIEF SECRETARY, PATNA & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 481 of 1980