Showing 33991 - 34005 of 41947 judgements
24 November 1983
Supreme Court
17 pages
SEBASTIAN M. HONGRAY Vs UNION OF INDIA AND OTHERS

Bench: DESAI,D.A.
Case number: Writ Petition(Criminal) 148 of 1983

24 November 1983
Supreme Court
2 pages
HINDUSTANI ANDOLAN & ORS. Vs STATE OF PUNJAB & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition(Criminal) 2989 of 1983

23 November 1983
Supreme Court
9 pages
MOLEOD & CO. Vs STATE OF ORISSA

Case number: C.A. No.-000040-000040 / 1972
Diary number: 60153 / 1972

23 November 1983
Supreme Court
18 pages
BIHARILAL DOBRAY. Vs ROSHAN LAL DOBRAY.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1101 of 1982

22 November 1983
Supreme Court
2 pages
SMT. ASLHING @ LHINGJANONG Vs L.S. JOHN & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1189 of 1982

22 November 1983
Supreme Court
10 pages
MADHUSDAN SINGH & ORS. Vs UNION OF INDIA AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 5545 of 1980

21 November 1983
Supreme Court
4 pages
STATE OF PUNJAB AND ANOTHER Vs DINA NATH

Bench: MADON,D.P.
Case number: Appeal Civil 7494 of 1983

21 November 1983
Supreme Court
4 pages
BHAGIRATH SINH S/O MAHIPAT SINGH JUDEJA Vs STATE OF GUJARAT

Bench: DESAI,D.A.
Case number: Appeal Criminal 658 of 1983

16 November 1983
Supreme Court
11 pages
BISHNU RAM BORAH & ANR. Vs PARAG SAIKIA & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 5742 of 1983

15 November 1983
Supreme Court
7 pages
C.I.T. WEST BENGAL - III & ORS. ETC. Vs ORIENTAL RUBBER WORKS ETC.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1652 of 1973

14 November 1983
Supreme Court
3 pages
JAI SINGH Vs SARWAN SINGH & OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 562 of 1983

14 November 1983
Supreme Court
2 pages
BOMBAY OIL INDUSTRIES Vs UNION OF INDIA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 4013 of 1985

11 November 1983
Supreme Court
6 pages
GOPI NATH GHOSH Vs STATE OF WEST BENGAL

Bench: DESAI,D.A.
Case number: Appeal Criminal 623 of 1983

09 November 1983
Supreme Court
5 pages
JETHSUR SURANGBHAI Vs STATE OF GUJARAT

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 260 of 1972

08 November 1983
Supreme Court
2 pages
AZMAT KHAN Vs KHILLAN SINGH & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 236 of 1983