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03 May 1984
Supreme Court 7 pages DULAREY LODH Vs THE IIIRD ADDL. DISTRICT JUDGE, KANPUR & ORS.
Case number: Appeal (civil) 1574 of 1980 |
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03 May 1984
Supreme Court 4 pages STATE OF U.P. Vs SURESH CHANDRA SRIVASTAVA & ORS.
Bench: FAZALALI,SYED MURTAZA |
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02 May 1984
Supreme Court 14 pages STATE OF HARYANA & ORS. Vs LAL CHAND & ORS.
Bench: SEN,A.P. (J) |
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01 May 1984
Supreme Court 30 pages LIBERTY OIL MILLS & OTHERS Vs UNION OF INDIA & OTHERS
Bench: REDDY,O. CHINNAPPA (J) |
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01 May 1984
Supreme Court 23 pages A.L.KALARA Vs THE PROJECT & EQUIPMENT CORPORATION OF INDIA LIMITED.
Bench: DESAI,D.A. |
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30 April 1984
Supreme Court 2 pages LIFE INSURANCE CORPORATION OF INDIA, ETC. Vs ESCORTS LTD. & OTHERS, ETC.
Bench: FAZALALI,SYED MURTAZA |
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26 April 1984
Supreme Court 30 pages SADHURAM BANSAL Vs PULIN BEHARI SARKAR & ORS.
Bench: FAZALALI,SYED MURTAZA |
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26 April 1984
Supreme Court 13 pages EX. CAPT. K.C. ARORA AND ANOTHER Vs STATE OF HARYANA AND OTHERS
Bench: MISRA,R.B. (J) |
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26 April 1984
Supreme Court 2 pages RAMESH KUMAR Vs RAM KUMAR & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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25 April 1984
Supreme Court 14 pages ELECTION COMMISSION OF INDIA Vs STATE OF HARYANA
Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J) |
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25 April 1984
Supreme Court 8 pages RAM NATH & ORS. Vs UNION OF INDIA
Bench: DESAI,D.A. |
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24 April 1984
Supreme Court 2 pages N.L. ABHYANKAR AND OTHERS ETC. Vs UNION OF INDIA
Bench: REDDY,O. CHINNAPPA (J) |
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24 April 1984
Supreme Court 2 pages UNION OF INDIA Vs BIDHUBHUSHAN MALIK AND OTHERS
Bench: REDDY,O. CHINNAPPA (J) |
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23 April 1984
Supreme Court 5 pages SEBASTIAN M. HONGRAY Vs UNION OF INDIA & ORS.
Bench: DESAI,D.A. |
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18 April 1984
Supreme Court 9 pages VISHNU DAYAL JHUNJHUNWALA & ANR. Vs UNION OF INDIA AND OTHERS
Bench: SEN,AMARENDRA NATH (J) |