Showing 33856 - 33870 of 41947 judgements
20 June 1984
Supreme Court
0 pages
RAM JETHMALANI Vs UNION OF INDIA

Bench: Y.V. CHANDRACHUD CJ,P.N. BHAGWATI,S.M. FAZALALI,E.S. VENKATARAMIAH
Case number: Writ Petition (crl.) 920 of 1984

19 June 1984
Supreme Court
3 pages
RAM JETHMALANI, ETC Vs UNION OF INDIA, ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 920 of 1984

07 June 1984
Supreme Court
7 pages
NIRANKAR NATH WAHI AND OTHERS Vs FIFTH ADDL. DISTRICT JUDGE, MORADABAD AND ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 2562 of 1984

23 May 1984
Supreme Court
54 pages
P.S. MAHAL Vs UNION OF INDIA, ETC.

Bench: BHAGWATI,P.N.
Case number: W.P.(C) No.-000157-000162 / 1976
Diary number: 60795 / 1976
Advocates: Vs ANIS AHMED KHAN

17 May 1984
Supreme Court
8 pages
PUNJAB UNIVERSITY Vs SUBASH CHANDER AND ANR.

Case number: Appeal (civil) 2828 of 1977

17 May 1984
Supreme Court
6 pages
PUNJAB UNIVERSITY CHANDIGARH Vs DEVJANI CHAKRABARTI & OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1381 of 1980

17 May 1984
Supreme Court
5 pages
L.D. JAIKWAL Vs STATE OF U.P.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 611 of 1982

17 May 1984
Supreme Court
6 pages
STATE OF PUNJAB Vs NOHAR CHAND

Bench: DESAI,D.A.
Case number: Appeal Criminal 247 of 1984

10 May 1984
Supreme Court
7 pages
ANANDILAL & ANR. Vs RAM NARAIN & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 109 of 1971

10 May 1984
Supreme Court
7 pages
KATHEEJA BAI Vs THE SUPERINTENDING ENGINEER & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 13009 of 1983

04 May 1984
Supreme Court
12 pages
BABULAL NAGAR AND ORS. Vs SHREE SYNTHETICS LTD. & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1891 of 1982

04 May 1984
Supreme Court
7 pages
STATE OF UTTAR PRADESH Vs ZAVAD ZAMA KHAN

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 57 of 1984

03 May 1984
Supreme Court
8 pages
INDER PAL GUPTA Vs THE MANAGING COMMITTEE, MODEL INTER COLLEGE THORA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 571 of 1975

03 May 1984
Supreme Court
7 pages
SMT. RAJ RANI Vs CHIEF SETTLEMENT COMMISSIONER DELHI AND ORS.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 485 of 1971

03 May 1984
Supreme Court
4 pages
RAM SARUP Vs STATE OF HARYANA & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 66 of 1973