Showing 33841 - 33855 of 41947 judgements
27 July 1984
Supreme Court
37 pages
PRABODH VERMA AND OTHERS, ETC. Vs STATE OF UTTAR PRADESH AND OTHERS. ETC.

Bench: MADON,D.P.
Case number: Appeal Civil 694 of 1981

25 July 1984
Supreme Court
2 pages
HARBANS SINGH Vs STATE OF PUNJAB .

Bench: DESAI,D.A.
Case number: C.A. No.-007412-007412 / 1995
Diary number: 75928 / 1994
Advocates: NARESH BAKSHI Vs ASHOK K. MAHAJAN

24 July 1984
Supreme Court
2 pages
SHANTILAL MANGANLAL AND ANR. Vs CHUNNILAL RANCHODDAS THROUGH LRS. AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Review Petition (Civil) 249 of 1984

24 July 1984
Supreme Court
5 pages
ALLAHABAD CANNING CO. Vs UNION OF INDIA

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1487 of 1984

23 July 1984
Supreme Court
3 pages
J. K. BHARATI Vs STATE OF MAHARASHTRA AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 12820 of 1984

20 July 1984
Supreme Court
2 pages
SUKH DEO NARAIN Vs STATE OF RAJASTHAN

Bench: REDDY,O. CHINNAPPA (J)
Case number: Transfer Petition (Civil) 344 of 1983

18 July 1984
Supreme Court
13 pages
G.P. DOVAL Vs THE CHIEF SEC., STATE OF U.P..

Bench: DESAI,D.A.
Case number: W.P.(C) No.-005105-005105 / 1983
Diary number: 64978 / 1983
Advocates: Vs RANI CHHABRA

17 July 1984
Supreme Court
77 pages
SHARAD BIRDHI CHAND SARDA Vs STATE OF MAHARASHTRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 745 of 1983

17 July 1984
Supreme Court
5 pages
GANU RAM Vs RIKHI RAM KAUNDAL AND ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 515 of 1983

17 July 1984
Supreme Court
26 pages
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARYED Vs PARITOSH BHUPESH KUMAR SHETH ETC.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1653 of 1980

17 July 1984
Supreme Court
7 pages
STATE OF U.P. Vs P.A. MADHU

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 611 of 1981

17 July 1984
Supreme Court
12 pages
DHARMESH PRASAD VERMA Vs FAIYAZAL AZAM

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 3011 of 1979

25 June 1984
Supreme Court
6 pages
STATE Vs JASPAL SINGH GILL

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Criminal) 1543 of 1984

22 June 1984
Supreme Court
38 pages
DR. PRADEEP JAIN ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 6091 of 1983

22 June 1984
Supreme Court
10 pages
UNION OF INDIA AND OTHERS Vs ATIC INDUSTRIES LIMITED

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 3260 of 1979