Showing 33826 - 33840 of 41947 judgements
16 August 1984
Supreme Court
61 pages
RENUSAGAR POWER CO. Vs GENL. ELECTRIC CO.

Bench: TULZAPURKAR,V.D.
Case number: C.A. No.-000071-000071 / 1990
Diary number: 62412 / 1990

16 August 1984
Supreme Court
2 pages
GOA, DAMAN AND DIU BOARD OF SECONDARY EDUCATION Vs KUMARI HEMA LAAD AND ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 4152 of 1982

16 August 1984
Supreme Court
9 pages
SUDARSAN CHITS (I) LTD. Vs O. SUKUMARAN PILLAI & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 2528 of 1984

14 August 1984
Supreme Court
36 pages
O.P. SINGLA & ANR. ETC Vs UNION OF INDIA & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 5669 of 1980

14 August 1984
Supreme Court
8 pages
UNION OF INDIA Vs H.R. PATANKAR & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 173 of 1971

14 August 1984
Supreme Court
15 pages
THE MANAGING BOARD OF THE MILLI TALIMI MISSION, BIHAR,RANCH Vs THE STATE OF BIHAR & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 404 of 1984

13 August 1984
Supreme Court
2 pages
STATE OF KARNATAKA Vs SURENDER KOTIANKAR

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Civil) 1288 of 1983

13 August 1984
Supreme Court
4 pages
DR. MUNEEB UL REHMAN HAROON AND ORS. Vs GOVERNMENT OF JAMMU AND KASHMIR STATE AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 1742 of 1981

10 August 1984
Supreme Court
4 pages
TIKA RAM Vs MUNDIKOTA SHIKSHAN PRASARAK MANDAL& ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3189 of 1984

10 August 1984
Supreme Court
13 pages
J. MOHAPATRA & CO AND ANOTHER Vs STATE OF ORISSA AND ANOTHER

Bench: MADON,D.P.
Case number: Appeal Civil 10026 of 1983

09 August 1984
Supreme Court
4 pages
NIRMAL SINGH Vs STATE OF PUNJAB AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1746 of 1980

08 August 1984
Supreme Court
11 pages
SMT. SAROJ RANI Vs SUDARSHAN KUMAR CHADHA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 187 of 1983

31 July 1984
Supreme Court
13 pages
ZAFAR KHAN AND ORS. Vs BOARD OF REVENUE, U.P. & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1514 of 1970

30 July 1984
Supreme Court
11 pages
SUNEEL JATLEY ETC. Vs STATE OF HARYHANA ETC.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 7014 of 1982

27 July 1984
Supreme Court
3 pages
CHHOTELAL PYARELALTHE PARENERSHIP FIRM AND ORS. Vs SHIKHARCHAND

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 3027 of 1984