25 January 1985
Supreme Court
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LOHIA MACHINES LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: Y.V. CHANDRACHUD CJ,P.N. BHAGWATI,A.N. SEN,D.P. MADON,M.P. THAKKAR
Case number: Writ Petition (civil) 4509 of 1980