|
22 March 1985
Supreme Court 22 pages G.S. LAMBA & ORS. Vs UNION OF INDIA & ORS.
Bench: DESAI,D.A. |
|
21 March 1985
Supreme Court 12 pages CHIEF OF THE ARMY STAFF AND OTHERS Vs MAJOR DHARAM PAL KUKRETY
Bench: MADON,D.P. |
|
20 March 1985
Supreme Court 8 pages A.A. SHIRDONE ETC Vs SAHEB H. TAJBHOKHARI
Bench: MISRA,R.B. (J) |
|
19 March 1985
Supreme Court 11 pages STATE OF MAHARASHTRA Vs NARAYANRAO SHAMRAO DESHMUKH .
Bench: VENKATARAMIAH,E.S. (J) |
|
19 March 1985
Supreme Court 14 pages GANPAT ROY AND OTHERS ETC. Vs THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS ETC.
Bench: MADON,D.P. |
|
19 March 1985
Supreme Court 9 pages SHAMBHU CHARAN SHUKLA Vs THAKUR LADLI RADHA CHANDRA BMADAN GOPALJI MAHARAJ & ANR
Bench: VARADARAJAN,A. (J) |
|
15 March 1985
Supreme Court 5 pages STATE OF WEST BENGAL Vs GHUSICK & MUSLIA COLLIERIES LTD.
Bench: MISRA,R.B. (J) |
|
13 March 1985
Supreme Court 7 pages BRIJ MOHAN Vs MANGE RAM & ORS.
Bench: VARADARAJAN,A. (J) |
|
13 March 1985
Supreme Court 8 pages N.HORANGSE Vs M. TSUBONGS
Bench: VARADARAJAN,A. (J) |
|
13 March 1985
Supreme Court 7 pages THE COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD Vs KANTILAL MANILAL ETC. ETC.
Bench: PATHAK,R.S. |
|
13 March 1985
Supreme Court 5 pages COMMISSIONER OF WEALTH TAX ORISSA, BHUBANESHWAR. Vs VYSYARAJU BADREENARAYANA MOORTHY RAJU, BERHAMPUR (GANJAM)-
Bench: PATHAK,R.S. |
|
13 March 1985
Supreme Court 15 pages BRIJ MOHAN Vs SAT PAL
Case number: Appeal (civil) 2650 of 1984 |
|
12 March 1985
Supreme Court 9 pages H.V. PARDASANI, ETC. Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
|
12 March 1985
Supreme Court 6 pages SANT LAL JAIN Vs AVTAR SINGH
Bench: VARADARAJAN,A. (J) |
|
12 March 1985
Supreme Court 37 pages PRATIBHA RANI Vs SURAJ KUMAR & ANR.
Bench: FAZALALI,SYED MURTAZA |