Showing 33661 - 33675 of 41947 judgements
22 March 1985
Supreme Court
22 pages
G.S. LAMBA & ORS. Vs UNION OF INDIA & ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 13248 of 1983

21 March 1985
Supreme Court
12 pages
CHIEF OF THE ARMY STAFF AND OTHERS Vs MAJOR DHARAM PAL KUKRETY

Bench: MADON,D.P.
Case number: Appeal Civil 663 of 1971

20 March 1985
Supreme Court
8 pages
A.A. SHIRDONE ETC Vs SAHEB H. TAJBHOKHARI

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 320 of 1971

19 March 1985
Supreme Court
11 pages
STATE OF MAHARASHTRA Vs NARAYANRAO SHAMRAO DESHMUKH .

Bench: VENKATARAMIAH,E.S. (J)
Case number: C.A. No.-001441-001441 / 1971
Diary number: 60058 / 1971

19 March 1985
Supreme Court
14 pages
GANPAT ROY AND OTHERS ETC. Vs THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS ETC.

Bench: MADON,D.P.
Case number: Appeal Civil 8552 of 1983

19 March 1985
Supreme Court
9 pages
SHAMBHU CHARAN SHUKLA Vs THAKUR LADLI RADHA CHANDRA BMADAN GOPALJI MAHARAJ & ANR

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1372 of 1979

15 March 1985
Supreme Court
5 pages
STATE OF WEST BENGAL Vs GHUSICK & MUSLIA COLLIERIES LTD.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 2265 of 1970

13 March 1985
Supreme Court
7 pages
BRIJ MOHAN Vs MANGE RAM & ORS.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 2649 of 1984

13 March 1985
Supreme Court
8 pages
N.HORANGSE Vs M. TSUBONGS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1236 of 1984

13 March 1985
Supreme Court
7 pages
THE COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD Vs KANTILAL MANILAL ETC. ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1311 of 1973

13 March 1985
Supreme Court
5 pages
COMMISSIONER OF WEALTH TAX ORISSA, BHUBANESHWAR. Vs VYSYARAJU BADREENARAYANA MOORTHY RAJU, BERHAMPUR (GANJAM)-

Bench: PATHAK,R.S.
Case number: Tax Reference Case 3 of 1975

13 March 1985
Supreme Court
15 pages
BRIJ MOHAN Vs SAT PAL

Case number: Appeal (civil) 2650 of 1984

12 March 1985
Supreme Court
9 pages
H.V. PARDASANI, ETC. Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 10618 of 1983

12 March 1985
Supreme Court
6 pages
SANT LAL JAIN Vs AVTAR SINGH

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 216 of 1984

12 March 1985
Supreme Court
37 pages
PRATIBHA RANI Vs SURAJ KUMAR & ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 684 of 1982