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09 April 1985
Supreme Court 7 pages STATE OF GUJARAT Vs DHRANGADHRA CHEMICAL WORKS LTD.
Bench: ERADI,V. BALAKRISHNA (J) |
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09 April 1985
Supreme Court 5 pages SANT RAJ & ANR. Vs O.P. SINGLA & ANR
Bench: DESAI,D.A. |
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08 April 1985
Supreme Court 5 pages M.L. JAIN & ANR. Vs UNION OF INDIA
Bench: REDDY,O. CHINNAPPA (J) |
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08 April 1985
Supreme Court 8 pages STATE OF RAJASTHAN & ORS. Vs SWAIKA PROPERTIES & ANR.
Bench: SEN,A.P. (J) |
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06 April 1985
Supreme Court 8 pages STATE OF GUJARAT Vs RAGHUNATH VAMANRAO BAXI
Bench: REDDY,O. CHINNAPPA (J) |
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04 April 1985
Supreme Court 13 pages DAMAN SINGH & ORS. Vs STATE OF PUNJAB & ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH |
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29 March 1985
Supreme Court 5 pages Y. RAMANJANEYULU Vs STATE OF ANDHRA PRADESH & ORS.
Bench: DESAI,D.A. |
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29 March 1985
Supreme Court 4 pages ASSOCIATED CEMENT CO. LTD. Vs DIRECTOR OF INSPECTION, CUSTOMS CENTRAL, EXCISE, NEW DELHI
Bench: TULZAPURKAR,V.D. |
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28 March 1985
Supreme Court 6 pages STATE OF OF MADHYA PRADESH Vs VYANKATLAL & ANR.
Bench: MISRA,R.B. (J) |
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27 March 1985
Supreme Court 17 pages T. VENKATA REDDY ETC. ETC. Vs STATE OF ANDHRA PRADESH
Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH |
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27 March 1985
Supreme Court 21 pages HENRY WESTMULLER ROBERTS, ETC. ETC. Vs STATE OF ASSAM & ORS. ETC.
Bench: VARADARAJAN,A. (J) |
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26 March 1985
Supreme Court 8 pages STATE (DELHI ADMINISTRATION) Vs PURAN MAL
Bench: VARADARAJAN,A. (J) |
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26 March 1985
Supreme Court 12 pages COLLECTOR OF CUSTOMS & CENTRAL EXCISE & ANR. Vs M/S. ORIENTAL TIMBER INDUSTRIES
Bench: SEN,AMARENDRA NATH (J) |
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26 March 1985
Supreme Court 13 pages PHILIPS INDIA LTD. Vs LABOUR COURT, MADRAS & ORS.
Case number: Appeal (civil) 833 of 1976 |
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25 March 1985
Supreme Court 3 pages SHRISHAIL NAGESHI PARE Vs STATE OF MAHARASHTRA
Bench: REDDY,O. CHINNAPPA (J) |