Showing 33646 - 33660 of 41947 judgements
09 April 1985
Supreme Court
7 pages
STATE OF GUJARAT Vs DHRANGADHRA CHEMICAL WORKS LTD.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2144 of 1970

09 April 1985
Supreme Court
5 pages
SANT RAJ & ANR. Vs O.P. SINGLA & ANR

Bench: DESAI,D.A.
Case number: Appeal Civil 650 of 1982

08 April 1985
Supreme Court
5 pages
M.L. JAIN & ANR. Vs UNION OF INDIA

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 16093 of 1984

08 April 1985
Supreme Court
8 pages
STATE OF RAJASTHAN & ORS. Vs SWAIKA PROPERTIES & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2085 of 1985

06 April 1985
Supreme Court
8 pages
STATE OF GUJARAT Vs RAGHUNATH VAMANRAO BAXI

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 180 of 1976

04 April 1985
Supreme Court
13 pages
DAMAN SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH
Case number: Appeal Civil 206 of 1985

29 March 1985
Supreme Court
5 pages
Y. RAMANJANEYULU Vs STATE OF ANDHRA PRADESH & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1324 of 1985

29 March 1985
Supreme Court
4 pages
ASSOCIATED CEMENT CO. LTD. Vs DIRECTOR OF INSPECTION, CUSTOMS CENTRAL, EXCISE, NEW DELHI

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1201 of 1972

28 March 1985
Supreme Court
6 pages
STATE OF OF MADHYA PRADESH Vs VYANKATLAL & ANR.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 149 of 1971

27 March 1985
Supreme Court
17 pages
T. VENKATA REDDY ETC. ETC. Vs STATE OF ANDHRA PRADESH

Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH
Case number: Writ Petition (Civil) 629 of 1984

27 March 1985
Supreme Court
21 pages
HENRY WESTMULLER ROBERTS, ETC. ETC. Vs STATE OF ASSAM & ORS. ETC.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 545 of 1983

26 March 1985
Supreme Court
8 pages
STATE (DELHI ADMINISTRATION) Vs PURAN MAL

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 539 of 1984

26 March 1985
Supreme Court
12 pages
COLLECTOR OF CUSTOMS & CENTRAL EXCISE & ANR. Vs M/S. ORIENTAL TIMBER INDUSTRIES

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Civil 21 of 1971

26 March 1985
Supreme Court
13 pages
PHILIPS INDIA LTD. Vs LABOUR COURT, MADRAS & ORS.

Case number: Appeal (civil) 833 of 1976

25 March 1985
Supreme Court
3 pages
SHRISHAIL NAGESHI PARE Vs STATE OF MAHARASHTRA

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Criminal) 372 of 1985