18 September 1986
Supreme Court
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LODHA COLLIERY COMPANY LTD. & ORS. Vs UNION OF INDIA & ORS.

Bench: P.N. BHAGWATI CJ,R. MISRA,V. KHALID,G.L. OZA,M.M. DUTT
Case number: Writ Petition (civil) 954 of 1977