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17 January 1989
Supreme Court 7 pages SIDDESHWARI COTTON MILLS (P) LTD. Vs UNION OF INDIA & ANR.
Bench: VENKATACHALLIAH,M.N. (J) |
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17 January 1989
Supreme Court 21 pages STATE OF U.P. & ORS. Vs MAHARAJA DHARMANDER PRASAD SINGH ETC.
Bench: VENKATACHALLIAH,M.N. (J) |
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17 January 1989
Supreme Court 13 pages DINESHCHANDRA JAMNADAS GANDHI Vs STATE OF GUJARAT AND ANR.
Bench: VENKATACHALLIAH,M.N. (J) |
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17 January 1989
Supreme Court 6 pages LALJI & ORS. Vs STATE OF U.P.
Case number: Appeal (crl.) 227 of 1983 |
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17 January 1989
Supreme Court 10 pages COMMISSIONER OF WEALTH-TAX Vs SMT. HASHMATUNNISA BEGUM
Bench: VENKATACHALLIAH,M.N. (J) |
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17 January 1989
Supreme Court 7 pages MAFATLAL FINE SPINNING & MFG. CO. LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Bench: VENKATACHALLIAH,M.N. (J) |
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17 January 1989
Supreme Court 6 pages BIHAR STATE ELECTRICITY BOARD & ANR. Vs DHANAWAT RICE AND OIL MILLS
Bench: OZA,G.L. (J) |
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17 January 1989
Supreme Court 6 pages PRITHI CHAND Vs STATE OF HIMACHAL PRADESH
Bench: AHMADI,A.M. (J) |
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16 January 1989
Supreme Court 5 pages K.B. DADDARAJJIAPPA & ORS. Vs STATE OF KARNATAKA & ORS.
Bench: OZA,G.L. (J) |
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16 January 1989
Supreme Court 6 pages P.M. PAUL Vs UNION OF INDIA
Bench: MUKHARJI,SABYASACHI (J) |
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11 January 1989
Supreme Court 10 pages HARIBANS MISRA AND OTHERS Vs RAILWAY BOARD AND OTHERS
Bench: DUTT,M.M. (J) |
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11 January 1989
Supreme Court 12 pages STATE OF UTTAR PRADESH & ORS. Vs RADHEY SHYAM NIGAM & ORS. ETC. ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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10 January 1989
Supreme Court 9 pages PAL SINGH Vs SUNDER SINGH (DEAD) BY LRS. & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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09 January 1989
Supreme Court 8 pages KISHEN PATTNAYAK & ANR. Vs STATE OF ORISSAWITHINDIAN PEOPLE'S FRONT THROUGH ITS CHAIRM
Case number: Writ Petition (Civil) 12847 of 1985 |
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04 January 1989
Supreme Court 28 pages KIRAN BEDI & ORS. Vs COMMITTEE OF INQUIRY & ANR.
Bench: OJHA,N.D. (J) |