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08 February 1989
Supreme Court 8 pages STREE ATYACHAR VIRODHI PARISHAD ETC. ETC. Vs DILIP NATHUMAL CHORDIA & ANR.
Bench: SHETTY,K.J. (J) |
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08 February 1989
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, NEW DELHI(NOW RAJASTHAN) Vs EAST WEST IMPORT & EXPORT (P) LTD.,(NOW KNOWN AS ASIAN DIST
Bench: MISRA RANGNATH |
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08 February 1989
Supreme Court 6 pages GHANSHYAM DAS GUPTA Vs DEVI LAL AND OTHERS
Bench: SHARMA,L.M. (J) |
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07 February 1989
Supreme Court 32 pages SMT. TRIVENIBEN & ORS. Vs STATE OF GUJARAT & ORS.
Bench: OZA, G.L. (J),DUTT, M.M. (J),SINGH, K.N. (J),SHETTY, K.J. (J),SHARMA, L.M. (J) |
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06 February 1989
Supreme Court 26 pages I.T.C. LTD. Vs GEORGE JOSEPH FERNANDES
Bench: SAIKIA,K.N. (J) |
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06 February 1989
Supreme Court 6 pages TESTEELS LTD. Vs UNION OF INDIA
Bench: SAIKIA,K.N. (J) |
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03 February 1989
Supreme Court 10 pages STATE OF TAMIL NADU Vs MAHI TRADERS & ORS. ETC. ETC.
Bench: RANGNATHAN,S. |
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03 February 1989
Supreme Court 9 pages RAJATHA ENTERPRISES Vs S.K. SHARMA & ORS.
Bench: THOMMEN,T.K. (J) |
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02 February 1989
Supreme Court 4 pages SHAH PHOOLCHAND LALCHAND Vs PARVATHI BAI
Bench: KANIA,M.H. |
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02 February 1989
Supreme Court 5 pages RASHIK LAL AND OTHERS Vs SHAH GOKULDAS & ANR.
Bench: SHARMA,L.M. (J) |
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02 February 1989
Supreme Court 12 pages COMMISSIONER OF SALES-TAX, U.P., LUCKNOW Vs SUPER COTTON BOWL REFILLING WORKS & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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01 February 1989
Supreme Court 9 pages ABDULLA KABIR Vs MD. NASIRUDDIN
Bench: RAY,B.C. (J) |
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01 February 1989
Supreme Court 7 pages STATE OF TAMIL NADU Vs SHAKTI ESTATES & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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31 January 1989
Supreme Court 11 pages STATE OF UTTAR PRADESH & ORS. Vs SURINDER PAL SINGH
Bench: OJHA,N.D. (J) |
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31 January 1989
Supreme Court 10 pages N.P. VERMA & ORS. Vs UNION OF INDIA & ORS.
Bench: DUTT,M.M. (J) |