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31 January 1989
Supreme Court 6 pages MOHAN MEAKINS BREWERIES LTD. DALIGANJLUCKNOW ETC. Vs CONTROLLER OF WEIGHTS AND MEASURES,U.P. LUCKNOW & ORS.
Bench: SINGH,K.N. (J) |
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31 January 1989
Supreme Court 11 pages BHOR INDUSTRIES LTD., BOMBAY Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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27 January 1989
Supreme Court 2 pages UJAGAR PRINTS Vs UNION OF INDIA
Bench: PATHAK, R.S. (CJ),MUKHARJI, SABYASACHI (J),NATRAJAN, S. (J),VENKATACHALLIAH, M.N. (J),RANGNATHAN, S. |
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27 January 1989
Supreme Court 7 pages R.B. SHREERAM DURGA PRASAD & FATEHCHANDNURSING DAS Vs SETTLEMENT COMMISSION (IT & WT) & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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25 January 1989
Supreme Court 4 pages KUNDAN MAL Vs GURUDUTTA
Bench: SHARMA,L.M. (J) |
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24 January 1989
Supreme Court 9 pages GUJARAT WATER SUPPLY & SEWERAGE BOARD Vs UNIQUE ERECTORS (GUJARAT) (P) LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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24 January 1989
Supreme Court 10 pages VISHWANATH SOOD Vs UNION OF INDIA & ANR.
Bench: RANGNATHAN,S. |
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24 January 1989
Supreme Court 13 pages STATE OF TAMIL NADU Vs ANANDAM VISWANATHAN
Bench: MUKHARJI,SABYASACHI (J) |
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19 January 1989
Supreme Court 6 pages JANTA MACHINE TOOLS Vs STATE OF U.P. & ORS.
Bench: RANGNATHAN,S. |
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19 January 1989
Supreme Court 5 pages AUTO TRACTORS LIMITED, PRATAPGARH Vs COLLECTOR OF CUSTOMS (APPEAL), BOMBAY
Bench: RANGNATHAN,S. |
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18 January 1989
Supreme Court 6 pages ASHOK CHAND SINGHVI Vs UNIVERSITY OF JODHPUR & ORS.
Bench: DUTT,M.M. (J) |
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18 January 1989
Supreme Court 12 pages SHARAD KUMAR TYAGI Vs STATE OF UTTAR PRADESH & ORS.
Bench: NATRAJAN,S. (J) |
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18 January 1989
Supreme Court 4 pages MUGAJI LAXMAN PADULE THROUGH HIS HEIRS Vs TRIMBAK WASUDEO KULKARNI & ORS.
Bench: SHARMA,L.M. (J) |
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18 January 1989
Supreme Court 11 pages DISTRICT COLLECTOR CHITTOOR & ORS. Vs CHITTOOR DISTRICT GROUNDNUT TRADERSASSOCIATION & ORS. ETC.
Bench: SINGH,K.N. (J) |
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18 January 1989
Supreme Court 5 pages P.L. SHAH Vs UNION OF INDIA & ANR.
Bench: VENKATARAMIAH,E.S. (J) |