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25 July 1989
Supreme Court 8 pages STATE OF MADHYA PRADESH Vs NARAYAN SINGH & ORS.
Bench: NATRAJAN,S. (J) |
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24 July 1989
Supreme Court 45 pages SUPREME COURT EMPLOYEES WELFARE ASSN. Vs UNION OF INDIA .
Bench: DUTT,M.M. (J) |
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21 July 1989
Supreme Court 4 pages SHREERAM FINANCE CORPORATION Vs YASIN KHAN AND OTHERS
Bench: KANIA,M.H. |
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21 July 1989
Supreme Court 9 pages KOTAIAN AND ANR. Vs PROPERTY ASSOCIATION OF BAPTIST CHURCHES(PVT.) LTD.
Bench: SHETTY,K.J. (J) |
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20 July 1989
Supreme Court 5 pages GOVERNMENT OF INDIA Vs CITEDAL FINE PHARMACEUTICALS MADRAS &ORS.ETC. ETC.
Bench: SINGH,K.N. (J) |
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19 July 1989
Supreme Court 9 pages M.D., J&K INDUSTRIES LTD. Vs PYARE LAL SHARMA
Bench: KULDIP SINGH (J) |
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19 July 1989
Supreme Court 11 pages RATAN LAL ADUKIA & ANR. Vs UNION OF INDIA
Bench: VENKATACHALLIAH,M.N. (J) |
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19 July 1989
Supreme Court 8 pages UNION OF INDIA & ORS Vs NORTH TELUMER COLLIERY & ORS.
Bench: KULDIP SINGH (J) |
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18 July 1989
Supreme Court 4 pages GURDIAL BATRA Vs RAJ KUMAR JAIN
Bench: MISRA RANGNATH |
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13 July 1989
Supreme Court 14 pages SUNDARJAS KANYALAL BHATIJA & ORS. Vs COLLECTOR, THANE, MAHARASHTRA & ORS.
Bench: SHETTY,K.J. (J) |
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12 July 1989
Supreme Court 4 pages SHIVAJI DAYANU PATIL Vs STATE OF MAHARASHTRA
Bench: KULDIP SINGH (J) |
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12 July 1989
Supreme Court 2 pages UNION OF INDIA & ORS. Vs H.N. KIRTANIA
Case number: Appeal (civil) 2942 of 1989 |
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12 July 1989
Supreme Court 8 pages SMT. PUJARI BAI Vs MADAN GOPAL
Bench: OZA,G.L. (J) |
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12 July 1989
Supreme Court 2 pages UNION OF INDIA & ORS. Vs H.N. KIRTANIA
Bench: SINGH,K.N. (J) |
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26 June 1989
Supreme Court 4 pages RAJNIKANT JIVANLAL PATEL & ANOTHER Vs INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAUNEW DELHI.
Bench: SHETTY,K.J. (J) |