Showing 32206 - 32220 of 41947 judgements
25 July 1989
Supreme Court
8 pages
STATE OF MADHYA PRADESH Vs NARAYAN SINGH & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 49 of 1978

24 July 1989
Supreme Court
45 pages
SUPREME COURT EMPLOYEES WELFARE ASSN. Vs UNION OF INDIA .

Bench: DUTT,M.M. (J)
Case number: W.P.(C) No.-000801-000801 / 1986
Diary number: 65972 / 1986
Advocates: E. C. AGRAWALA Vs P. PARMESWARAN

21 July 1989
Supreme Court
4 pages
SHREERAM FINANCE CORPORATION Vs YASIN KHAN AND OTHERS

Bench: KANIA,M.H.
Case number: Appeal Civil 1548 of 1974

21 July 1989
Supreme Court
9 pages
KOTAIAN AND ANR. Vs PROPERTY ASSOCIATION OF BAPTIST CHURCHES(PVT.) LTD.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 2098 of 1990

20 July 1989
Supreme Court
5 pages
GOVERNMENT OF INDIA Vs CITEDAL FINE PHARMACEUTICALS MADRAS &ORS.ETC. ETC.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1403 of 1974

19 July 1989
Supreme Court
9 pages
M.D., J&K INDUSTRIES LTD. Vs PYARE LAL SHARMA

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003154-003154 / 1985
Diary number: 65722 / 1985

19 July 1989
Supreme Court
11 pages
RATAN LAL ADUKIA & ANR. Vs UNION OF INDIA

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 224 of 1988

19 July 1989
Supreme Court
8 pages
UNION OF INDIA & ORS Vs NORTH TELUMER COLLIERY & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1930 of 1989

18 July 1989
Supreme Court
4 pages
GURDIAL BATRA Vs RAJ KUMAR JAIN

Bench: MISRA RANGNATH
Case number: Appeal Civil 2873 of 1987

13 July 1989
Supreme Court
14 pages
SUNDARJAS KANYALAL BHATIJA & ORS. Vs COLLECTOR, THANE, MAHARASHTRA & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 5736 of 1985

12 July 1989
Supreme Court
4 pages
SHIVAJI DAYANU PATIL Vs STATE OF MAHARASHTRA

Bench: KULDIP SINGH (J)
Case number: Appeal Criminal 75 of 1979

12 July 1989
Supreme Court
2 pages
UNION OF INDIA & ORS. Vs H.N. KIRTANIA

Case number: Appeal (civil) 2942 of 1989

12 July 1989
Supreme Court
8 pages
SMT. PUJARI BAI Vs MADAN GOPAL

Bench: OZA,G.L. (J)
Case number: Appeal Civil 6012 of 1983

12 July 1989
Supreme Court
2 pages
UNION OF INDIA & ORS. Vs H.N. KIRTANIA

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 2942 of 1989

26 June 1989
Supreme Court
4 pages
RAJNIKANT JIVANLAL PATEL & ANOTHER Vs INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAUNEW DELHI.

Bench: SHETTY,K.J. (J)
Case number: Special Leave Petition (Criminal) 1090 of 1989